High Courts04 Aug 1977Dismissed
Ganeswar Nayak and Another Vs The United Bank of India and Others
Orissa High Court · (1977) 44 CLT 474
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 43 Rule 1
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,401 of 1,622
High Courts03 Aug 1977Dismissed
Sadhu Charan Sahu Vs State of Orissa
Orissa High Court · (1978) 46 CLT 340
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts02 Aug 1977Allowed
K.C. Mohta and Another Vs Assistant Commissioner of Sales Tax and Another
Orissa High Court · (1978) 41 STC 17
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Aug 1977Dismissed
Jagannath Nayak Vs Laxminarayan Thakur and Others
Orissa High Court · AIR 1978 Ori 1 : (1977) 44 CLT 519
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts29 Jul 1977
Sashidhar Naik and Others Vs Gadadhar Patel and Others etc.
Orissa High Court · (1977) 44 CLT 364 : (1978) CriLJ 1316
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts29 Jul 1977Dismissed
Bhubaneswar Misra and Others Vs Sakuntala Devi and Others
Orissa High Court · AIR 1978 Ori 37 : (1977) 44 CLT 420
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts29 Jul 1977Allowed
Ananta Prasad Nayak Vs The Utkal University and Others
Orissa High Court · AIR 1978 Ori 11
Constitution of India, 1950 — Article 226
High Courts27 Jul 1977Dismissed
Biswanath Pradhan Vs State of Orissa and Another
Orissa High Court · (1977) 44 CLT 404
Arms Act, 1959 — Section 17(1), 17(3), 17(5), 18Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 94
High Courts26 Jul 1977
Gouranga Charan Bhuyan Vs Fakir Charan Nayak and Others
Orissa High Court · (1977) 44 CLT 311 : (1978) CriLJ 287
Criminal Procedure Code, 1973 (CrPC) — Section 209, 397, 398, 437Penal Code, 1860 (IPC) — Section 143, 148, 149, 302, 304A
High Courts25 Jul 1977Dismissed
Prabhat Kumar Behera Vs Tahara Khatun and Others
Orissa High Court · AIR 1978 Ori 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Transfer of Property Act, 1882 — Section 53A
High Courts22 Jul 1977Allowed
Naba Kishore Gadapalla Vs The Utkal University
Orissa High Court · AIR 1978 Ori 65
Evidence Act, 1872 — Section 115
High Courts19 Jul 1977Allowed
Suna Majhi Vs Bhairab Prasad Behera
Orissa High Court · AIR 1978 Ori 91 : (1977) 44 CLT 290
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, 100
High Courts13 Jul 1977Dismissed
Gourendra Pratap Singh Deo Vs The State of Orissa
Orissa High Court · AIR 1978 Ori 94 : (1978) 46 CLT 109 : (1977) 44 CLT 389
Constitution of India, 1950 — Article 226
High Courts12 Jul 1977
M.A. Rahman Vs Commissioner of Income Tax
Orissa High Court · (1979) 119 ITR 4
Income Tax Act, 1961 — Section 143(3), 148, 271(1)
High Courts11 Jul 1977Allowed
Collector Vs Parameswar Naik
Orissa High Court · (1977) 44 CLT 208
Orissa Land Reforms Act, 1960 — Section 19, 37, 39, 40A, 40B
High Courts11 Jul 1977Allowed
Radha Binod Mohanty Vs Orissa State Electricity Board and Another
Orissa High Court · (1977) 44 CLT 339
Constitution of India, 1950 — Article 309Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15, 15(2), 15(3), 19Orissa Service Code, 1939 — Rule 90(1)
High Courts08 Jul 1977Allowed
Dindayal Agarwala Vs Nandakishore Patwari and Others
Orissa High Court · (1977) 44 CLT 262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226Orissa House Rent Control Act, 1967 — Section 7
High Courts07 Jul 1977Allowed
Sri Durga Saw Mill Vs State of Orissa and Others
Orissa High Court · AIR 1978 Ori 41
Constitution of India, 1950 — Article 226, 226(1)Contract Act, 1872 — Section 5
High Courts05 Jul 1977
Uchhaba Jena and Others Vs Kunjabehari Rautary and Another
Orissa High Court · (1977) 44 CLT 381 : (1978) CriLJ 124
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 251, 399