High Courts04 Feb 1987
Sisinti Haribandhu Patra Vs State of Orissa
Orissa High Court · (1987) 63 CLT 717 : (1989) CriLJ 427
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 22A
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,280 of 1,622
High Courts04 Feb 1987Dismissed
Abdul Gaffer Vs State of Orissa
Orissa High Court · (1987) 63 CLT 370
Bihar and Orissa Excise Act, 1915 — Section 47, 70, 74
High Courts29 Jan 1987
Chhatriya Trading Co. and Another Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 612 : (1987) 67 STC 193
Orissa Sales Tax Act, 1947 — Section 12(4), 12(8)
High Courts28 Jan 1987
Pradip Kumar Maharathi Vs State of Orissa
Orissa High Court · (1987) 63 CLT 533
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts28 Jan 1987
Mishra Zarda Traders Vs State of Orissa
Orissa High Court · (1987) 67 STC 391
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts28 Jan 1987Allowed
Sushanta Kumar Nayak Vs Dilip Kumar Mohanty and Others
Orissa High Court · AIR 1988 Ori 186
Arbitration Act, 1940 — Section 20, 20(4)
High Courts28 Jan 1987Allowed
Chintamani Mallik Vs Smt. Khetramani Dibya and Others
Orissa High Court · AIR 1988 Ori 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 44 Rule 1, Order 44 Rule 2
High Courts28 Jan 1987Dismissed
Messrs. Orient Paper and Industries Ltd. and Another Vs Electrical Inspector and Another
Orissa High Court · (1987) 63 CLT 458
Constitution of India, 1950 — Article 14, 19, 226, 265, 300AElectricity (Supply) Act, 1948 — Section 46(1), 79Orissa Electricity Duty Act, 1961 — Section 3, 3(2)
High Courts27 Jan 1987Dismissed
Sankar Pradhan Vs Banarasi Bai and Others
Orissa High Court · (1987) 63 CLT 374
Madhya Bharat Accommodation Control Act, 1955 — Section 4Orissa House Rent Control Act, 1967 — Section 7(2)
High Courts27 Jan 1987Dismissed
Marda Ho Vs State of Orissa
Orissa High Court · (1987) 63 CLT 435
Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Jan 1987Dismissed
Bhima Kotha Dalai and Others Vs Sarat Chandra Kotha Dalai and Others
Orissa High Court · AIR 1988 Ori 14 : (1987) 63 CLT 649
Hindu Adoptions and Maintenance Act, 1956 — Section 7
High Courts23 Jan 1987Dismissed
Giria alias Giridhari Naik (dead) and after him Sashi Bewa and Others Vs Dinabandhu Mishra
Orissa High Court · (1987) 64 CLT 127
Civil Procedure Code, 1908 (CPC) — Section 100 , 150
High Courts22 Jan 1987
Kumud Chandra Singh Deo Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 488
Orissa Entertainment Tax Act, 1946 — Section 4, 7A
High Courts22 Jan 1987Dismissed
Shyam Patro Vs State of Orissa
Orissa High Court · (1987) 63 CLT 559
Criminal Procedure Code, 1973 (CrPC) — Section 360Essential Commodities Act, 1955 — Section 3, 3(2), 7(l)
High Courts21 Jan 1987
Champei Alias Chintamani Barik and Another Vs State of Orissa
Orissa High Court · (1988) CriLJ 1882
Penal Code, 1860 (IPC) — Section 103, 104, 300, 302, 304
High Courts20 Jan 1987
Polaki Buchi Babu Vs Commissioner of Gift-tax
Orissa High Court · (1987) 01 OHC CK 0026
Gift Tax Act, 1958 — Section 2, 3, 4(2)
High Courts20 Jan 1987Allowed
Bauli Sahu and Others Vs Bidyadhar Satpathy and Others
Orissa High Court · (1987) 63 CLT 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 33 Rule 1, Order 43 Rule 1, 149
High Courts20 Jan 1987
R.K. Patnaik Vs State of Orissa
Orissa High Court · (1987) 67 STC 384
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts19 Jan 1987Allowed
Balaram Naik and Others Vs State of Orissa
Orissa High Court · (1987) 63 CLT 593
Essential Commodities Act, 1955 — Section 7
High Courts16 Jan 1987Allowed
Prafulla Kumar Singh Deo Vs State of Orissa and Others
Orissa High Court · AIR 1989 Ori 107
Arbitration Act, 1940 — Section 8(1), 8(2)Limitation Act, 1963 — Article 137