Executive Engineer, Orissa State Electricity Board Vs Union of India (UOI) and Another
Orissa High Court · (1987) 64 CLT 98
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32,428 judgments · page 1,279 of 1,622
Orissa High Court · (1987) 64 CLT 98
Orissa High Court · (1987) 64 CLT 414
Orissa High Court · AIR 1989 Ori 103 : (1987) 64 CLT 110
Orissa High Court · (1987) 1 ACC 536 : (1987) ACJ 915 : AIR 1988 Ori 242 : (1987) 64 CLT 78
Orissa High Court · (1987) 64 CTR 322
Orissa High Court · (1987) 63 CLT 501
Orissa High Court · (1987) 63 CLT 634
Orissa High Court · (1987) 67 STC 216
Orissa High Court · (1987) 64 CLT 310
Orissa High Court · (1987) ACJ 1020
Orissa High Court · (1987) 63 CLT 597
Orissa High Court · (1987) 63 CLT 467 : (1987) 65 CTR 209
Orissa High Court · (1987) 2 ACC 517 : (1987) 63 CLT 496 : (1987) 62 CompCas 602
Orissa High Court · (1987) 63 CLT 542
Orissa High Court · (1993) 3 LLJ 478
Orissa High Court · (1987) 63 CLT 686
Orissa High Court · (1987) 63 CLT 470
Orissa High Court · (1987) 64 CLT 107
Orissa High Court · (1987) 63 CLT 476
Orissa High Court · (1987) 64 CTR 310 : (1987) 165 ITR 716 : (1987) 31 TAXMAN 318