High Courts15 Jan 1987Allowed
Sukadeva Pradhan and Another Vs Chakradhar Samantaray
Orissa High Court · (1987) 63 CLT 354
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,281 of 1,622
High Courts14 Jan 1987Allowed
Bamadev Pradhan Vs State of Orissa
Orissa High Court · (1987) 63 CLT 302
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts14 Jan 1987
Steel Authority of India Limited Vs State of Orissa and Others
Orissa High Court · (1988) 70 STC 2
Orissa Sales Tax Act, 1947 — Section 24(1), 24(2)
High Courts13 Jan 1987Dismissed
State of Orissa Vs Bhikari Charan Patnaik Bhikari Charan Patnaik Vs State of Orissa
Orissa High Court · (1987) 63 CLT 293
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 392, 394, 404
High Courts13 Jan 1987Allowed
Bimani Metals Limited Vs Steel Authority of India Limited. and Others
Orissa High Court · (1987) 63 CLT 557
Arbitration Act, 1940 — Section 30(l), 34, 39(1)
High Courts13 Jan 1987Dismissed
Central Coalfields Limited Vs Ashok Transport Agency
Orissa High Court · AIR 1987 Ori 287
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts13 Jan 1987Allowed
Bijay Das alias Bijay Kumar Das and Another Vs State of Orissa
Orissa High Court · (1987) 64 CLT 8
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2)Penal Code, 1860 (IPC) — Section 352, 427
High Courts13 Jan 1987Dismissed
Jagadananda Sahani Vs State of Orissa
Orissa High Court · (1987) 63 CLT 398
Motor Vehicles Act, 1988 — Section 112, 114, 123Orissa Motor Vehicles (Taxation of Passengers) Act, 1969 — Section 20Orissa Motor Vehicles Taxation Act, 1975 — Section 21
High Courts13 Jan 1987Dismissed
Bijini alias Bijaya Kumar Pattanaik Vs The State of Orissa
Orissa High Court · (1987) 63 CLT 449
Penal Code, 1860 (IPC) — Section 395, 412
High Courts09 Jan 1987Dismissed
Madan Mohan Rajguru Vs Orissa State Financial Corporation and Another
Orissa High Court · (1987) 63 CLT 312
Orissa State Financial Corporation Act, 1951 — Section 29, 30, 31
High Courts09 Jan 1987Dismissed
Voona Samba Murty Vs Sasanapuri Pentyya
Orissa High Court · (1987) 63 CLT 297
Orissa Money Lenders Regulations, 1967 — Section 10, 11, 8, 9
High Courts09 Jan 1987Allowed
G. Kameswar Rao and Others Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 272
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts09 Jan 1987Allowed
Sarat Kumar Satpathy Vs Smt. Sabita Misra
Orissa High Court · AIR 1987 Ori 286
Hindu Marriage Act, 1955 — Section 13
High Courts08 Jan 1987
Gopal Singh Vs Nilamani Pradhan
Orissa High Court · (1987) 2 ACC 58 : (1988) ACJ 244 : (1987) 63 CLT 625
Employees Compensation Act, 1923 — Section 30, 4A
High Courts08 Jan 1987
Kunja Bihari Parida Vs Sri Narayani Thakurani and Others
Orissa High Court · (1987) 63 CLT 223
Orissa Hindu Religious Endowments Act, 1951 — Section 3(15), 41, 44(2)
High Courts06 Jan 1987Allowed
Regional Director, Employees' State Insurance Corporation Vs Satyabadi Press
Orissa High Court · (1987) 63 CLT 260
Employees State Insurance Act, 1948 — Section 1(5), 11, 2(9), 38, 39
High Courts24 Dec 1986
Dharanidhar Sahu Vs State of Orissa
Orissa High Court · (1987) 63 CLT 424 : (1987) CriLJ 1093
Criminal Procedure Code, 1973 (CrPC) — Section 262Prevention of Food Adulteration Act, 1954 — Section 16, 16A, 2
High Courts24 Dec 1986
Director (T and M), D.N.K. Project Vs Smt. D. Buchitalli
Orissa High Court · (1987) 1 ACC 339 : (1988) ACJ 654 : (1989) 1 LLJ 259
Employees Compensation Act, 1923 — Section 2, 3
High Courts24 Dec 1986
K. Achuta Rao and Another Vs State of Orissa
Orissa High Court · (1987) CriLJ 2022
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 34, 341, 408
High Courts24 Dec 1986
Orissa State Tribal Development Co-Operative Corporation Ltd. Vs State of Orissa
Orissa High Court · (1988) 68 STC 217
Central Sales Tax Act, 1956 — Section 8, 9