High Courts24 Dec 1986
Jayanarayan Ramanandlal Vs State of Orissa
Orissa High Court · (1988) 68 STC 142
Central Sales Tax Act, 1956 — Section 14, 15
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,282 of 1,622
High Courts23 Dec 1986Allowed
Narayan Panda Vs Tilak Raj Kapoor and Others
Orissa High Court · (1987) 63 CLT 329
Motor Vehicles Act, 1988 — Section 57
High Courts23 Dec 1986Allowed
Land Acquisition Officer Vs Dijabar Panda and Others
Orissa High Court · AIR 1987 Ori 198
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 3, Order 22 Rule 4(3), Order 22 Rule 4(5), Order 22 Rule 9Limitation Act, 1963 — Article 120
High Courts23 Dec 1986
Madhah Chandra Jena and Another Vs State of Orissa
Orissa High Court · (1987) 63 CLT 226 : (1988) CriLJ 608 : (1988) 2 RCR(Criminal) 11
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439Penal Code, 1860 (IPC) — Section 337, 448, 509
High Courts22 Dec 1986Dismissed
Bhagabati Primary Fishermen's Co-operative Society Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 215 : (1987) 64 CLT 469
High Courts22 Dec 1986Dismissed
Adinarayan Naik and Others Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 115 : (1987) 63 CLT 339
Constitution of India, 1950 — Article 14, 15, 19, 226Evidence Act, 1872 — Section 115
High Courts22 Dec 1986
Bichitrananda Swain Vs State of Orissa
Orissa High Court · (1987) 63 CLT 266 : (1988) CriLJ 292
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 190, 90Drugs and Cosmetics Act, 1940 — Section 12, 18, 22, 25, 27
High Courts17 Dec 1986
Bhagaban Das Khetan and Another Vs The State of Orissa
Orissa High Court · (1987) 63 CLT 351
Essential Commodities Act, 1955 — Section 7, 9
High Courts16 Dec 1986Allowed
Kalinga Jute Products Private Limited Vs Sales Tax Officer and Another
Orissa High Court · (1987) 63 CLT 551 : (1988) 68 STC 264
Orissa Sales Tax Act, 1947 — Section 6
High Courts16 Dec 1986
Nityananda Subudhi and Partners Vs Commissioner of Income Tax
Orissa High Court · (1987) 168 ITR 362
High Courts15 Dec 1986
Batapa Bada Seth Vs The State
Orissa High Court · (1987) CriLJ 1976
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 379, 404
High Courts15 Dec 1986Allowed
Madan Mohan Puja Panda Samant Vs T. Ramakrushna Mohapatra and Others
Orissa High Court · (1987) 64 CLT 225
General Clauses Act, 1897 — Section 3(35)Limitation Act, 1963 — Section 3, 5Sri Jagannath Temple (Administration) Act, 1952 — Rule 12A
High Courts15 Dec 1986Allowed
Nilakantha Mishra (died) and after him Saudamini Misra and Others Vs Collector and District Magistrate and Another
Orissa High Court · (1987) 63 CLT 75
Constitution of India, 1950 — Article 300A
High Courts15 Dec 1986
Tunu Vs State of Orissa
Orissa High Court · (1988) CriLJ 524
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 307, 320, 324, 326, 34
High Courts11 Dec 1986
State of Orissa Vs Sardar Automobiles
Orissa High Court · (1987) 63 CLT 428 : (1987) 67 STC 458
Orissa Sales Tax Act, 1947 — Section 11(3), 13, 13(8), 23
High Courts11 Dec 1986
State of Orissa Vs Tormal Rameswardas
Orissa High Court · (1988) 68 STC 204
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts11 Dec 1986Allowed
Rabindranath Das and Others Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 256
Industrial Disputes Act, 1947 — Section 25H, 26HOrissa Municipal Rules, 1953 — Rule 420, 423, 424
High Courts11 Dec 1986
Kulamani Mohanty Vs State of Orissa
Orissa High Court · (1987) 63 CLT 250 : (1987) 67 STC 418
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts10 Dec 1986Allowed
Ramachandra Sahu Vs G. Basak and Others
Orissa High Court · (1987) 63 CLT 546
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202
High Courts10 Dec 1986
Surath Behera Vs State of Orissa
Orissa High Court · (1988) CriLJ 1508
Criminal Procedure Code, 1973 (CrPC) — Section 209, 309, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304