High Courts20 Nov 1986
Commissioner of Income Tax Vs Kalinga Airlines (P.) Ltd.
Orissa High Court · (1987) 168 ITR 238
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,284 of 1,622
High Courts20 Nov 1986
Commissioner of Income Tax Vs B.P. Mines (P.) Ltd.
Orissa High Court · (1986) 11 OHC CK 0015
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts20 Nov 1986
Laxmi Traders Vs Commissioner of Income Tax
Orissa High Court · (1987) 168 ITR 253
Income Tax Act, 1961 — Section 184(4), 185
High Courts20 Nov 1986
State of Orissa Vs J.P. Sikiria and Co.
Orissa High Court · (1987) 67 STC 101
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts18 Nov 1986
M.C. Agarwal Vs Sales Tax Officer and Another
Orissa High Court · (1987) 64 STC 298
Orissa Sales Tax Act, 1947 — Section 9(6)(b)Orissa Sales Tax Rules, 1947 — Rule 16(1)
High Courts18 Nov 1986Allowed
Hrushikesh Panda Vs Indramani Swain and Another
Orissa High Court · AIR 1987 Ori 79 : (1988) 63 CompCas 368
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Nov 1986
K. Shankar Rao Dora Vs T. Boishnab Dora and Others
Orissa High Court · (1987) 63 CLT 46
Civil Procedure Code, 1882 — Section 578, 622Civil Procedure Code, 1908 (CPC) — Section 21, 21(2), 99Suits Valuation Act, 1887 — Section 11, 11(1)
High Courts14 Nov 1986Partly Allowed
State of Orissa Vs Smt. Archana Nayak and Others
Orissa High Court · (1987) ACJ 772 : AIR 1987 Ori 82 : (1987) 63 CLT 658
Hindu Adoptions and Maintenance Act, 1956 — Section 19, 21, 22Hindu Marriage Act, 1955 — Section 25Hindu Widows Remarriage Act, 1856 — Section 2
High Courts14 Nov 1986
Puni Bewa and Another Vs Harekrushna Samal and Others
Orissa High Court · (1987) CriLJ 1344
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts14 Nov 1986Dismissed
Kamini Debi (and after her) Nanda Kishore Dash and Others Vs Purna Chandra Nath and Others
Orissa High Court · (1987) 63 CLT 326
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(1), Order 39 Rule 2A
High Courts13 Nov 1986Dismissed
Madhumati Agrawala Vs Utkal University and Another
Orissa High Court · AIR 1987 Ori 124 : (1987) 63 CLT 440
Constitution of India, 1950 — Article 14
High Courts13 Nov 1986
Income Tax Officer Vs Manmohanlal and Others
Orissa High Court · (1987) 63 CLT 140
Income Tax Act, 1961 — Section 222, 226, 226(1), 226(3), 226(4)
High Courts13 Nov 1986
INCOME TAX OFFICER Vs MANMOHANLAL AND OTHERS.
Orissa High Court · (1987) 60 CTR 123 : (1987) 168 ITR 56 : (1987) 30 TAXMAN 95
Civil Procedure Code, 1908 (CPC) — Section 47Income Tax Act, 1961 — Section 156, 220, 221, 222, 223
High Courts12 Nov 1986Allowed
Smt. Snehalata Dei Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 42
Constitution of India, 1950 — Article 226Orissa Education Code — Article 336
High Courts11 Nov 1986Allowed
Lokanath Acharya Vs Anam Narasimha Das and Others
Orissa High Court · (1987) 63 CLT 310
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18
High Courts10 Nov 1986Allowed
State of Orissa and Others Vs Sri Khemohand Agarwala
Orissa High Court · (1987) 63 CLT 4
Arbitration Act, 1940 — Section 30, 33, 39
High Courts06 Nov 1986Dismissed
Ghanashyam Agarwalla and Another Vs Jagabandhu Mahanta and Others
Orissa High Court · (1987) 63 CLT 232
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts06 Nov 1986Allowed
Pradip Kumar Sahoo Vs Utkal University and Others
Orissa High Court · AIR 1987 Ori 98 : (1986) 2 OLR 670
Constitution of India, 1950 — Article 226
High Courts06 Nov 1986Allowed
Madhab Chandra Swain Vs Election Tribunal-cum-Munsif and Another
Orissa High Court · (1987) 63 CLT 95 : (1986) 2 OLR 666
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 1986Dismissed
Gayadhar Roul and Another Vs Batakrushna Roul and Others
Orissa High Court · (1987) 63 CLT 83
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10