High Courts03 Nov 1986Allowed
Bhagirathi Das and Another Vs The State of Orissa
Orissa High Court · (1986) 2 OLR 691
Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 9A
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,285 of 1,622
High Courts30 Oct 1986Allowed
Balabhadra Patra and Others Vs Chief Engineer and Others
Orissa High Court · (1987) ACJ 693 : (1987) 63 CLT 148 : (1987) 54 FLR 14 : (1995) 3 LLJ 591
Workmens Compensation Act, 1923 — Section 4
High Courts30 Oct 1986Allowed
Balavadra Patra and Another Vs Chief Engineer and Others
Orissa High Court · (1987) ACJ 1016
Workmens Compensation Act, 1923 — Section 30, 4
High Courts29 Oct 1986Allowed
Lobi Dei and Another Vs Kubera Balabantara and Others
Orissa High Court · (1987) 64 CLT 289 : (1986) 2 OLR 679
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 9
High Courts29 Oct 1986
Mewa Devi and Others Vs State of Orissa
Orissa High Court · (1987) 1 ACC 67
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts29 Oct 1986
Mandari Rewa and Others Vs Jagabandhu Ghadei and Another
Orissa High Court · (1987) 1 ACC 304 : (1987) ACJ 1084
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts28 Oct 1986
United India Insurance Company Ltd. Vs Draupadi Behera and Others
Orissa High Court · (1987) 1 ACC 85
Motor Vehicles Act, 1988 — Section 110A, 11QD
High Courts28 Oct 1986Allowed
Smt. Annapurna Das Vs Sri Binayak Biro and Others
Orissa High Court · (1987) 63 CLT 26 : (1986) 2 OLR 636
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Oct 1986Allowed
Sarat Chandra Patra Vs Narasingha Patra and Another
Orissa High Court · AIR 1988 Ori 4 : (1987) 63 CLT 86
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 43 Rule 1, Order 9 Rule 9, 115, 141
High Courts27 Oct 1986Allowed
State of Orissa Vs Rajanikanta Mohapatra
Orissa High Court · AIR 1988 Ori 56 : (1987) 63 CLT 390
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts27 Oct 1986Dismissed
Jayanti Pradhan Vs Kunjabehari Pradhan
Orissa High Court · AIR 1987 Ori 184 : (1987) 63 CLT 417
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 23A, 24, 25, 28
High Courts27 Oct 1986Allowed
Ladukishore Sethi Vs D.P.I. Elementary and Adult Education and Others
Orissa High Court · (1986) 62 CLT 653 : (1986) 2 OLR 676
Constitution of India, 1950 — Article 226, 227
High Courts24 Oct 1986Dismissed
Steel Authority of India Ltd. Vs Kantaru Parida
Orissa High Court · (1988) ACJ 15
Workmens Compensation Act, 1923 — Section 30(1)
High Courts24 Oct 1986Dismissed
Dibakar Barik and Another Vs State of Orissa Sate of Orissa Vs Siba Barik and Another
Orissa High Court · (1987) 63 CLT 105
Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 100, 103, 104, 300, 302
High Courts24 Oct 1986Allowed
Narahari Mallik Vs Jadumani Mallik and Others
Orissa High Court · AIR 1987 Ori 122 : (1987) 63 CLT 31
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 115Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(3), 4(4)
High Courts24 Oct 1986Allowed
Smt. Subhadra Pradhan Vs The A.D.M. and Others
Orissa High Court · (1987) 63 CLT 197 : (1986) 2 OLR 641
Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Section 3(3)
High Courts24 Oct 1986Dismissed
Haribandhu Das Vs State of Orissa
Orissa High Court · (1986) 2 OLR 673
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts23 Oct 1986Partly Allowed
Somanath Jena Vs Smt. Sabitri Jena and Another
Orissa High Court · AIR 1987 Ori 251
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 24
High Courts23 Oct 1986Allowed
Md. Umar Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 179 : (1986) 2 OLR 632
Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 7, 8
High Courts22 Oct 1986Allowed
Smt. Chandramani Devi and Another Vs Rama Chandra Parida and Others
Orissa High Court · AIR 1987 Ori 183
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115