High Courts21 Oct 1986Dismissed
Janajivan Foods Private Ltd. Vs The Sales Tax Officer and Others
Orissa High Court · (1986) 62 CLT 737 : (1986) 2 OLR 578 : (1987) 65 STC 185
Orissa Sales Tax Act, 1947 — Section 5(1)
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,286 of 1,622
High Courts21 Oct 1986Dismissed
Kasinath Biswal and Others Vs Hina Bhoi
Orissa High Court · (1986) 62 CLT 749 : (1986) 2 OLR 548
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482, 561A
High Courts21 Oct 1986Allowed
Mahamed Isak and Zubeda Begum Vs Land Acquisition Collector
Orissa High Court · (1986) 2 OLR 639
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 28
High Courts21 Oct 1986Partly Allowed
Rajendra Sahoo Vs Ganeswar Swain
Orissa High Court · AIR 1987 Ori 156 : (1986) 62 CLT 671
Specific Relief Act, 1963 — Section 37Trade and Merchandise Marks Act, 1958 — Section 27, 29
High Courts21 Oct 1986Allowed
Nishi Swain and Others Vs Bikala Charan Swain
Orissa High Court · (1986) 2 OLR 654
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 25
High Courts21 Oct 1986Allowed
Bijaya Kumar Singh Samanta Vs State of Orissa
Orissa High Court · (1986) 2 OLR 629
Arbitration Act, 1940 — Section 17
High Courts20 Oct 1986
Purna Palai Vs The State
Orissa High Court · (1987) CriLJ 1406
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 320, 325, 326, 34
High Courts20 Oct 1986Allowed
State Bank of India Vs Vathi Samba Murty
Orissa High Court · AIR 1988 Ori 50 : (1988) 64 CompCas 834
Negotiable Instruments Act, 1881 (NI) — Section 46, 92
High Courts20 Oct 1986Dismissed
Sakhi Bhuyan and Others Vs Bansidhar Mohanty
Orissa High Court · (1987) 63 CLT 454
High Courts20 Oct 1986Dismissed
Republic of India Vs Ashok Kumar Maity
Orissa High Court · (1986) 62 CLT 685
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 477A
High Courts12 Oct 1986Allowed
Budhi Sahoo and Others Vs Nilamani Paschimakabat and Others
Orissa High Court · (1987) 1 ACC 95 : (1986) 2 OLR 657
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Oct 1986Allowed
Govind Prasad Jaiswal Vs The State of Orissa
Orissa High Court · (1986) 62 CLT 656
Essential Commodities Act, 1955 — Section 7(1)
High Courts01 Oct 1986
Motwali Sk. Kausar and Another Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 526 : (1986) 2 OLR 588
Orissa Estates Abolition Act, 1951 — Section 38B
High Courts01 Oct 1986Allowed
Ratnakar Sahani and Others Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 194 : (1986) 62 CLT 719
Orissa Municipal Act, 1950 — Section 254, 3(29)
High Courts01 Oct 1986Allowed
Tatanagar Transport Corporation and Others Vs Ajanta Enterprisers and Another
Orissa High Court · AIR 1987 Ori 107 : (1987) 63 CLT 5
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Evidence Act, 1872 — Section 114
High Courts01 Oct 1986Allowed
Narayan Chandra Jena Vs State Transport Authority and Others
Orissa High Court · AIR 1987 Ori 163
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 50
High Courts01 Oct 1986
Kuntala Misra Vs State of Orissa
Orissa High Court · (1986) CriLJ 1917
Penal Code, 1860 (IPC) — Section 302
High Courts01 Oct 1986Allowed
Kshitish Ch. Ray Vs The Collector and Others
Orissa High Court · (1986) 62 CLT 641 : (1986) 2 OLR 604
Constitution of India, 1950 — Article 226, 227Orissa Excise (Exclusive Privilege) Rules, 1970 — Rule 6
High Courts30 Sept 1986
State of Orissa Vs Sapneswar Thappa
Orissa High Court · (1987) 63 CLT 722 : (1987) CriLJ 612
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 467, 471, 477A
High Courts29 Sept 1986Dismissed
Satyanarayan Patnaik Vs State of Orissa and Another
Orissa High Court · (1986) 2 OLR 647
Orissa Municipal Act, 1950 — Section 401(5), 402, 63, 64, 95