High Courts10 Apr 1987Dismissed
New India Insurance Company Ltd. Vs Wholesale Co-operative Stores and Another
Orissa High Court · (1989) 66 CompCas 880
Motor Vehicles Act, 1939 — Section 96
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,277 of 1,622
High Courts10 Apr 1987
The New India Assurance Co. Ltd. Vs Whole Sale Co-Operative Stores and Another
Orissa High Court · (1987) 2 ACC 452
Motor Vehicles Act, 1939 — Section 110D, 42, 96
High Courts09 Apr 1987Allowed
Orissa Forest Corporation Ltd. Vs Presiding Officer, Labour Court and Others
Orissa High Court · (1987) 64 CLT 431
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 18, 18(1), 18(3)
High Courts09 Apr 1987
Baikuntha Kumar Bhatia Vs The Orissa State Road Transport Corporation
Orissa High Court · (1987) 2 ACC 113 : (1987) 64 CLT 240
High Courts06 Apr 1987Dismissed
Shri Harekrushna Tung Vs State of Orissa and Another
Orissa High Court · (1987) 64 CLT 31
Criminal Procedure Code, 1973 (CrPC) — Section 397, 407, 482Orissa Forest Act, 1972 — Section 56, 57
High Courts03 Apr 1987
Birat Chandra Dogra Vs Chandrama Behera
Orissa High Court · (1987) 2 ACC 419
Employees Compensation Act, 1923 — Section 30
High Courts02 Apr 1987Dismissed
Chunu @ Chunuram Sahoo Vs The State
Orissa High Court · (1987) 64 CLT 118
Penal Code, 1860 (IPC) — Section 395
High Courts31 Mar 1987Dismissed
State of Orissa and Another Vs Gokulananda Jena
Orissa High Court · AIR 1988 Ori 231
Arbitration Act, 1940 — Section 33
High Courts31 Mar 1987Allowed
Union of India (UOI) Vs Jugal Kishore Khandelwal
Orissa High Court · (1988) ACJ 842 : AIR 1988 Ori 113 : (1987) 64 CLT 418
Railways Act, 1890 — Section 73
High Courts31 Mar 1987Allowed
Smt. Ajodhya Dei and Another Vs Brajamohan Dash and Others
Orissa High Court · (1987) 64 CLT 186
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, 105
High Courts27 Mar 1987
Smt. Renuka Padhi Vs Chief Judicial Magistrate and Others
Orissa High Court · (1987) 63 CLT 602
Orissa House Rent Control Act, 1967 — Section 5, 7
High Courts26 Mar 1987Allowed
Rai Bewa and Others Vs Binaya Kumar Jain and Another
Orissa High Court · (1988) ACJ 222
Motor Vehicles Act, 1988 — Section 110A
High Courts25 Mar 1987Dismissed
Anirudha Rout Vs Smt. Manjubala Rout
Orissa High Court · (1987) 64 CLT 96
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), 47
High Courts25 Mar 1987Dismissed
Sk. Manjoo Alias Sk. Manjar Ali and Others Vs Khetramohan Sahoo and Others
Orissa High Court · (1987) 63 CLT 753
Waqf Act, 1954 — Section 56, 57, 57(1), 9
High Courts24 Mar 1987
Utkal Machinery Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1987) 63 CTR 7
Income Tax Act, 1961 — Section 32, 33, 72(2)
High Courts24 Mar 1987Allowed
Rama and Others Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 192 : (1987) 63 CLT 621
High Courts24 Mar 1987
State of Orissa and Another Vs Nalini Kumari Patnaik and Others
Orissa High Court · (1987) 1 ACC 395 : (1989) ACJ 126 : AIR 1987 Ori 279
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts23 Mar 1987
Managing Director, O.R.T. Co. Ltd. Vs S. Rama Mohan Rao
Orissa High Court · (1987) 1 ACC 441 : (1988) ACJ 184 : (1987) 64 CLT 135 : (1988) 1 LLJ 200
Employees Compensation Act, 1923 — Section 28, 29, 30
High Courts23 Mar 1987
Paramhans Traders Vs Collector and Others
Orissa High Court · (1987) 63 CLT 606 : (1988) CriLJ 506
Essential Commodities Act, 1955 — Section 6A
High Courts23 Mar 1987
Harihar Jena and Others Vs Bhagabat Jena and Others
Orissa High Court · AIR 1987 Ori 270
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(2)