High Courts19 Mar 1987
Rama Chandra Dora and Another Vs The State
Orissa High Court · (1987) 63 CLT 691 : (1989) CriLJ 129
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 14, 3, 7
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,278 of 1,622
High Courts19 Mar 1987Dismissed
New India Assurance Co. Ltd. Vs Havaji Prem Kumari and Others
Orissa High Court · (1988) ACJ 250
Workmens Compensation Act, 1923 — Section 30
High Courts18 Mar 1987Allowed
Greaves Cotton and Co. Ltd. Vs Sales Tax Officer and Another
Orissa High Court · (1987) 67 STC 364
Constitution of India, 1950 — Article 226, 227
High Courts18 Mar 1987Dismissed
Anirudha Adhikari Vs Amarendra Adhikari
Orissa High Court · AIR 1988 Ori 42
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Mar 1987Dismissed
Baman Panda Vs The District Collector
Orissa High Court · (1987) 64 CLT 211
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1Specific Relief Act, 1963 — Section 41
High Courts18 Mar 1987Dismissed
Chitaranjan Patnaik Vs V. Raturam Reddy and Another
Orissa High Court · (1987) 64 CLT 67
Criminal Procedure Code, 1973 (CrPC) — Section 173(5), 197, 197(1), 227, 228Penal Code, 1860 (IPC) — Section 34, 409, 468, 471, 477
High Courts17 Mar 1987Allowed
Jaidurga Industries, Jeypore and Another Vs Union Bank of India
Orissa High Court · AIR 1988 Ori 104 : (1987) 64 CLT 196
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Mar 1987Dismissed
Kumari Saudamini Vs B. Arnapurna Beberani and Others
Orissa High Court · (1987) 64 CLT 141
High Courts13 Mar 1987Allowed
Judhistir Subudhi Vs Balaji Financial Fund and Another
Orissa High Court · (1987) 64 CLT 251
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 17(2), Order 41 Rule 19, Order 41 Rule 21, Order 9 Rule 6
High Courts13 Mar 1987Allowed
Kela Gouda Vs Krishna Panigrahi and Others
Orissa High Court · AIR 1987 Ori 243
Transfer of Property Act, 1882 — Section 69
High Courts11 Mar 1987Partly Allowed
Indulal Nautamlal and Co. Vs Collector, Central Excise and Customs, Bhubaneswar
Orissa High Court · AIR 1989 Ori 15 : (1990) 69 CompCas 507 : (1989) 22 ECC 53 : (1987) 30 ELT 659
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 2, 27(7), 3, 31, 55Gold Control (Reforms, Fees and Miscellaneous Matters) Rules, 1968 — Rule 13, 31, 31(1)
High Courts11 Mar 1987
Maa Mangala Primary Fishery Development Co-operative Society, Dhankanal Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 214 : (1987) 63 CLT 615
Constitution of India, 1950 — Article 163, 226
High Courts06 Mar 1987Dismissed
Ram Das Vs Union of India (UOI) and Others
Orissa High Court · (1987) 64 CLT 315
Arbitration Act, 1940 — Section 14, 20, 28, 28(2), 30Arbitration Rules, 1940 — Rule 13, 3Limitation Act, 1963 — Section 5
High Courts06 Mar 1987Allowed
Mohavir Prasad Jain and Another Vs State of Orissa and Others
Orissa High Court · (1987) 67 STC 376
Central Sales Tax Act, 1956 — Section 3, 8
High Courts05 Mar 1987Dismissed
Ladu Kishore Acharya and Another Vs State of Orissa and Others
Orissa High Court · (1987) 64 CLT 281
Constitution of India, 1950 — Article 226, 227Orissa Municipal Act, 1950 — Section 417A, 417A(1), 417B
High Courts04 Mar 1987
Binati Mahakud Vs State of Orissa
Orissa High Court · (1988) CriLJ 763
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts04 Mar 1987Dismissed
Gopabandhu Behera (dead) and Another Vs Tulasi Kashi Patra and Others
Orissa High Court · AIR 1987 Ori 247
Civil Procedure Code Amendment Act, 1976 — Section 74 , 97(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 23 Rule 3, Order 6 Rule 17, 96
High Courts03 Mar 1987
Arjun Sahu Vs State of Orissa
Orissa High Court · (1988) CriLJ 1086
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Mar 1987
Mittal Rice Mill Pvt. Ltd. and Others Vs Bargarh Regulated Market Committee and Others
Orissa High Court · (1987) 63 CLT 589
Orissa Agricultural Produce Markets Act, 1956 — Section 27, 28(1)
High Courts28 Feb 1987
State of Orissa Vs Orissa Small Industries Corporation
Orissa High Court · (1987) 67 STC 262
Orissa Sales Tax Act, 1947 — Section 24(1), 24(5)