High Courts08 Jul 1987
State of Orissa Vs Capital Watch and Radio Emporium
Orissa High Court · (1988) 69 STC 107
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,275 of 1,622
High Courts07 Jul 1987
Motwani and Company Vs Commissioner of Income Tax
Orissa High Court · (1988) 170 ITR 97
Hyderabad Income Tax Act, 1357 — Section 12(2)Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1), 37
High Courts07 Jul 1987Dismissed
Bikar Singh Vs Badri Prasad Kedia
Orissa High Court · AIR 1988 Ori 48
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts07 Jul 1987Dismissed
Subash Bastia and Others Vs Bhagabat Bastia and Another
Orissa High Court · (1987) 64 CLT 337
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 200, 202Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 324, 34, 380, 436
High Courts06 Jul 1987Allowed
Dandasi Sahu Vs State of Orissa
Orissa High Court · AIR 1987 Ori 274
Arbitration Act, 1940 — Section 30
High Courts06 Jul 1987
State of Orissa Vs Bhawani Bhandar
Orissa High Court · (1988) 68 STC 196
Orissa Sales Tax Act, 1947 — Section 12(4), 12(8), 24(1)
High Courts06 Jul 1987
Indian Metals and Ferro Alloys Ltd. Vs State of Orissa
Orissa High Court · (1988) 68 STC 244
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts03 Jul 1987Dismissed
Rushi Mahakur Vs Dibya Shankar Padhan and Another
Orissa High Court · AIR 1988 Ori 145
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts03 Jul 1987
Deepak Medical Store Vs State of Orissa
Orissa High Court · (1988) 68 STC 293
Orissa Sales Tax Act, 1947 — Section 24(1), 9A
High Courts01 Jul 1987Partly Allowed
Binod Kumar Agarwala and Another Vs Mst. Satyabhama Debi
Orissa High Court · AIR 1988 Ori 44
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts30 Jun 1987Dismissed
Mayadhar Bhuyan Vs Gajendra Satpathy
Orissa High Court · (1987) 64 CLT 384
Orissa Tenants Relief Act, 1955 — Section 11A(5), 11A(6)
High Courts25 Jun 1987Dismissed
Sina Gochhayat Vs State of Orissa
Orissa High Court · (1988) 1 OCR 22
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 1987
Khara Locha and Others Vs State of Orissa
Orissa High Court · (1988) CriLJ 502
Penal Code, 1860 (IPC) — Section 201, 302, 304, 323, 34
High Courts24 Jun 1987Dismissed
Dhruba Charan Sahu Vs General Manager, East Coast Breweries
Orissa High Court · (1988) ACJ 246
Employees State Insurance Act, 1948 — Section 1(4), 2(14), 38, 53Workmens Compensation Act, 1923 — Section 30
High Courts15 May 1987
Rama Chandra Jena and Others Vs Muralidhar Onjha and Others
Orissa High Court · (1987) 64 CLT 273 : (1988) CriLJ 218
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 482
High Courts14 May 1987Allowed
Union of India (UOI) Vs B.D. Jhunjhunwala
Orissa High Court · AIR 1988 Ori 267
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 73, 78B
High Courts13 May 1987Allowed
Arjuna Parida and Others Vs Bhaskar Chandra Sahu and Others
Orissa High Court · (1987) 64 CLT 407
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts13 May 1987
Kalinga Tubes Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1987) 63 CTR 117 : (1988) 169 ITR 374 : (1988) 69 STC 271
High Courts13 May 1987Partly Allowed
Municipal Council Vs Bhabagrahi Singh and Another
Orissa High Court · AIR 1988 Ori 281
Limitation Act, 1963 — Article 65
High Courts12 May 1987Dismissed
Union of India (UOI) Vs Ashok Kumar Rasiklal and Co. and Another
Orissa High Court · AIR 1987 Ori 264
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Limitation Act, 1963 — Section 21Railways Act, 1890 — Section 73