COURT ARCHIVE

Orissa High Court judgments

32,428 judgments · page 1,273 of 1,622

High Courts04 Aug 1987Allowed

Pitabash Chhotaray Vs Orissa State Financial Corporation and Another

Orissa High Court · AIR 1988 Ori 60 : (1987) 64 CLT 621 : (1988) 64 CompCas 549

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58State Financial Corporations Act, 1951 — Section 31, 32(8)

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High Courts04 Aug 1987Dismissed

Atmakuri Rama Rao Vs Budankayala Sayambabu

Orissa High Court · (1987) 64 CLT 458

Transfer of Property Act, 1882 — Section 130, 130(1), 131, 6, 7

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High Courts04 Aug 1987

Mannu Nehera Vs State of Orissa

Orissa High Court · (1988) CriLJ 1911

Penal Code, 1860 (IPC) — Section 147, 149, 323, 337, 436Protection of Civil Rights Act, 1955 — Section 7

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High Courts04 Aug 1987Allowed

Kailas Chandra Singh and Another Vs State of Orissa

Orissa High Court · (1987) 64 CLT 442

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 14 Rule 2, Order 27 Rule 1

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High Courts04 Aug 1987Allowed

Ramachandra Sahu (dead) and after him Damuni Sahuani and Others Vs Sudarsan Domb

Orissa High Court · (1987) 64 CLT 666

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts04 Aug 1987

Santilata Bastia and Others Vs Hemanta Kumar Mohanty and Others

Orissa High Court · (1988) 1 ACC 262 : (1988) ACJ 1042 : (1988) 65 CLT 497

Motor Vehicles Act, 1988 — Section 110B

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High Courts03 Aug 1987

Jagannath Mahaprabhu Vs Bidyut Sahoo

Orissa High Court · (1987) 64 CLT 587

Civil Procedure Code, 1908 (CPC) — Section 115, 47Orissa Estates Abolition Act, 1951 — Section 3A, 6, 7, 8A, 8A(3)

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High Courts03 Aug 1987

State of Orissa Vs Premalata Mohanty and Others

Orissa High Court · (1988) 1 ACC 72

Motor Vehicles Act, 1988 — Section 110A

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High Courts03 Aug 1987

Kintali China Jaganadham and Others Vs K. Laxmi Naidu and Others

Orissa High Court · AIR 1988 Ori 100 : (1987) 64 CLT 493

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts31 Jul 1987Dismissed

Mangulu Pirai Vs Prafulla Kumar Singh and Others

Orissa High Court · AIR 1989 Ori 50 : (1987) 64 CLT 653 : (1987) 64 CLT 563

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(1)

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High Courts31 Jul 1987

Heram Patel Vs Parikhita Patel and Others

Orissa High Court · (1987) 64 CLT 448

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High Courts31 Jul 1987Dismissed

Sushil Kumar Patnaik Vs State of Orissa and Another

Orissa High Court · (1987) 64 CLT 749

National Security Act, 1980 — Section 3(2)

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High Courts31 Jul 1987Dismissed

Abul Kalam Vs Akhtari Bibi

Orissa High Court · AIR 1988 Ori 279 : (1987) 64 CLT 464

Guardians and Wards Act, 1890 — Section 10, 25, 4(2)

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High Courts29 Jul 1987Dismissed

Md. Jakir Vs Murarilal Agarwalla and Another

Orissa High Court · AIR 1988 Ori 178

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts27 Jul 1987

The New India Assurance Co. Ltd. Vs Sulochana Sahu and Others

Orissa High Court · (1987) 2 ACC 306

Motor Vehicles Act, 1988 — Section 110A, 110D

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High Courts27 Jul 1987Partly Allowed

The New India Assurance Company Ltd. Vs Smt. Sulochana Sahu and Others

Orissa High Court · AIR 1988 Ori 202 : (1990) 67 CompCas 551

Motor Vehicles Act, 1939 — Section 95(2), 96(2)

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High Courts27 Jul 1987Dismissed

Sri Bijay Kumar Agarwalla Vs Ramakanta Das

Orissa High Court · (1987) 64 CLT 540

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 9 Rule 13, 115

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High Courts27 Jul 1987Dismissed

Bijay Kumar Agarwalla and Another Vs Ramakanta Das

Orissa High Court · (1987) 64 CLT 540

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 9 Rule 13, 115 , 151

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High Courts24 Jul 1987Allowed

Konark Steel Industries and Another Vs Sales Tax Officer and Others

Orissa High Court · (1988) 69 STC 187

Orissa Sales Tax Act, 1947 — Section 12(4), 5(2)(A)(a)(ii)

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High Courts24 Jul 1987Allowed

Udayanath Das and Another Vs Chintamoni Raut and Kangali Raut (dead) after him Gouri Devi and Others

Orissa High Court · (1987) 64 CLT 639

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

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