High Courts21 Aug 1987
Sukchand Harijan and Others Vs State of Orissa and Another
Orissa High Court · (1988) CriLJ 1579
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,272 of 1,622
High Courts21 Aug 1987
ORISSA INDUSTRIES LIMITED Vs COMMISSIONER OF Income Tax AND OTHERS. ORISSA OIL INDUSTRIES LIMITED AND ANOTHER v. UNION OF INDIA AND OTHERS.
Orissa High Court · (1988) 67 CTR 12 : (1988) 171 ITR 222
Income Tax Act, 1961 — Section 263, 80J
High Courts19 Aug 1987Dismissed
Shree Ram Dadka Vs State of Orissa
Orissa High Court · (1988) 69 STC 56
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts19 Aug 1987
Lavji Jivraj and Others Vs State of Orissa and Others
Orissa High Court · (1988) 70 STC 8
Orissa Sales Tax Act, 1947 — Section 2(c)
High Courts18 Aug 1987Allowed
Sukadev Singh and Others etc. Vs State of Orissa and Others
Orissa High Court · AIR 1988 Ori 130
Constitution of India, 1950 — Article 19(1), 226, 301
High Courts17 Aug 1987
Bhagabat Prasad Mohanty Vs Kalanji Mohanty and Others
Orissa High Court · (1989) CriLJ 410
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 216, 397Penal Code, 1860 (IPC) — Section 144, 145, 302, 303, 304
High Courts17 Aug 1987
C.I. Foods Limited Vs State of Orissa
Orissa High Court · (1988) 68 STC 284
Orissa Sales Tax Act, 1947 — Section 24(1), 3B
High Courts14 Aug 1987
Prafulla Chandra Choudhury @ Prafulla Kumar Choudhury Vs Pravakar Sahu and Another
Orissa High Court · (1987) 2 ACC 561 : (1988) ACJ 428
Motor Vehicles Act, 1988 — Section 110D, 95
High Courts14 Aug 1987
Naugapu Chinsya and Another Vs Bhagaban Sahoo and Another
Orissa High Court · (1988) 1 ACC 362 : (1988) ACJ 685
High Courts13 Aug 1987Allowed
Ghantasala Raghunath Rao Vs Ghantasala Savitri
Orissa High Court · AIR 1989 Ori 101
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts11 Aug 1987
P. Maharajan alias Nadarajan Vs Chakalayil Kunju Sarojini
Orissa High Court · AIR 1988 Ori 175
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Hindu Marriage Act, 1955 — Section 27
High Courts07 Aug 1987
Sasi Bewa Vs The Executive Engineer, Irrigation Division and Another
Orissa High Court · (1988) 1 ACC 352
Motor Vehicles Act, 1939 — Section 110D
High Courts06 Aug 1987Dismissed
Gopinath Swain and Another Vs State of Orissa
Orissa High Court · (1988) 1 OCR 4
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts06 Aug 1987Allowed
Radhamadhab Dev Bije Aradiapadadeity Vs Land Acquisition Officer
Orissa High Court · (1987) 64 CLT 608
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 11, 18, 26, 28, 30
High Courts05 Aug 1987Allowed
Biswanath Kabi Vs Susama Dei
Orissa High Court · (1987) 08 OHC CK 0022
Criminal Procedure Code, 1898 (CrPC) — Section 126(2), 488, 488(6)Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 397
High Courts04 Aug 1987Allowed
Mandangi Krusa Vs State of Orissa
Orissa High Court · (1988) 1 OCR 242
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Aug 1987
Adikanda Das Vs State of Orissa
Orissa High Court · (1988) CriLJ 1884
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 1987
Mahommed Zariff and Another Vs Sk. Zinaullah
Orissa High Court · (1988) CriLJ 55
Criminal Procedure Code, 1973 (CrPC) — Section 401, 457, 482Penal Code, 1860 (IPC) — Section 408
High Courts04 Aug 1987Dismissed
Inda Bewa and Another Vs Bharmananda Choudhury
Orissa High Court · AIR 1988 Ori 154
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1