High Courts03 Feb 1997Dismissed
Madhab Charan Dash Vs Amiya Prasad Mishra
Orissa High Court · (1997) 2 OLR 37
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,100 of 1,623
High Courts31 Jan 1997Dismissed
Pravakar Misra and Others Vs Chintamani Mishra and Others
Orissa High Court · (1997) 1 OLR 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 41 Rule 27, 100
High Courts31 Jan 1997Allowed
Nilamani Nath and Others Vs State of Orissa
Orissa High Court · (1998) CriLJ 962 : (1997) 2 OLR 565
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Jan 1997Dismissed
Corona Limited and Others Vs Krushna Chandra Patnaik
Orissa High Court · (1997) CriLJ 2396 : (1997) 1 OLR 323
Penal Code, 1860 (IPC) — Section 441, 448Transfer of Property Act, 1882 — Section 106
High Courts29 Jan 1997Dismissed
Gudla Minna Rao Vs Lado Avataram and Others
Orissa High Court · (1997) 1 OLR 281
Transfer of Property Act, 1882 — Section 83
High Courts29 Jan 1997Dismissed
Gudia Sinna Rao Vs Lade Santaram and Others
Orissa High Court · (1997) 1 OLR 281
Transfer of Property Act, 1882 — Section 83
High Courts27 Jan 1997Dismissed
Jammula Lakshmipati Vs Jammula Narasimha Murty and Others
Orissa High Court · (1997) 1 OLR 314
High Courts24 Jan 1997Dismissed
Muralidhar Swain Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 686 : (1997) 1 OLR 261
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 1997
Villagers of Jajarsingh Basantinath Dutta Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 163 : (1997) 83 CLT 667 : (1997) 1 OLR 270
Bihar and Orissa Excise Act, 1915 — Section 90Constitution of India, 1950 — Article 226
High Courts24 Jan 1997
O.R.E.D.A. Officers Association Vs State of Orissa and Another
Orissa High Court · (1997) 1 OLR 333
Constitution of India, 1950 — Article 12
High Courts24 Jan 1997Allowed
Smt. Lata Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 88
Constitution of India, 1950 — Article 226, 227Orissa Home Guards Rules, 1962 — Rule 20
High Courts22 Jan 1997Allowed
Anadi Charan Parida Vs The State
Orissa High Court · (1997) 83 CLT 238 : (1997) CriLJ 2202
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 42(1)
High Courts21 Jan 1997
Baneswar Biswal Vs State Election Commissioner and Others
Orissa High Court · (1997) 83 CLT 494 : (1997) 1 OLR 310
Constitution of India, 1950 — Article 243OOrissa Grama Panchayat Act, 1964 — Section 25(1), 39
High Courts20 Jan 1997
Indra Dandasena Vs State of Orissa
Orissa High Court · (1997) 1 OLR 398
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts17 Jan 1997Allowed
Dr. Balakrishna Satapathy Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 372
Constitution of India, 1950 — Article 309
High Courts16 Jan 1997Dismissed
Nalini Kishore Dash Vs State of Orissa and Others
Orissa High Court · (1997) 84 CLT 165 : (1997) 1 OLR 368
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 1997Dismissed
Malini Kishore Dash Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 188
Constitution of India, 1950 — Article 226
High Courts14 Jan 1997
Ratnakar Bargai and Others Vs Hakdam Bargai
Orissa High Court · (1997) 2 OLR 554
Criminal Procedure Code, 1973 (CrPC) — Section 145(4), 482
High Courts14 Jan 1997Dismissed
C. David Vs Gobind Chandra Mishra and Another
Orissa High Court · (1998) ACJ 22 : (1997) 2 LLJ 844 : (1997) 1 OLR 353
Workmens Compensation Act, 1923 — Section 30(1), 4, 4(1)
High Courts10 Jan 1997Allowed
Tikeswar Sahoo Vs Ambika Sahuani and Others
Orissa High Court · AIR 1997 Ori 185 : (1997) 83 CLT 498 : (1997) 1 OLR 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1), Order 41 Rule 21, 105