High Courts08 Jan 1997Dismissed
Sadhana Chatterjee Vs Smt. Krishna Chatterjee
Orissa High Court · (1997) 1 OLR 317
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,101 of 1,623
High Courts08 Jan 1997Dismissed
Rankanidhi Panda Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 34
Criminal Procedure Code, 1973 (CrPC) — Section 107, 439(2), 482Penal Code, 1860 (IPC) — Section 307, 326, 34, 380
High Courts07 Jan 1997
Narasingh Challan Vs State of Orissa
Orissa High Court · (1997) 83 CLT 522 : (1997) CriLJ 2204 : (1997) 1 OLR 243
Penal Code, 1860 (IPC) — Section 299, 300, 304
High Courts06 Jan 1997Dismissed
Bhuwan Kishore Awasthi Vs Executive Officer and Another
Orissa High Court · (1997) 83 CLT 416 : (1997) 1 OLR 320
High Courts03 Jan 1997
Mrs. Prativa Das Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 10 : (1997) 83 CLT 191 : (1997) 1 OLR 306
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jan 1997
Smt. Gaganaprava Behuria Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 380 : (1997) 1 OLR 351
Constitution of India, 1950 — Article 226, 227
High Courts20 Dec 1996
Srikanta Padhy Vs Prabasini Dixit @ Padhy
Orissa High Court · (1997) 2 DMC 205
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25
High Courts20 Dec 1996
Srikanta Padhy Vs Prabasini Dixit alias Padhy
Orissa High Court · (1997) 83 CLT 567 : (1997) 1 OLR 156
Constitution of India, 1950 — Article 15(3), 39Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Dec 1996
Basanta Kumar Baral and Others Vs State of Orissa and Another
Orissa High Court · (1997) 83 CLT 477 : (1997) CriLJ 2182
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 302, 304, 307, 320
High Courts19 Dec 1996Allowed
Tushar Ranjan Sahu and Others Vs Council of Higher Secondary Education, Orissa and Others
Orissa High Court · AIR 1997 Ori 194 : (1997) 1 OLR 182
Orissa Higher Secondary Education Act, 1982 — Section 21, 30Orissa Higher Secondary Education Regulations, 1982 — Regulation 77
High Courts19 Dec 1996Dismissed
Gopabandhu Biswal Vs Chairman-cum-Managing Director, Orissa Mining Corporation and Others
Orissa High Court · (1997) 1 OLR 235
Orissa Mining Corporation Recruitment and Promotion Rules, 1976 — Rule 18, 5
High Courts19 Dec 1996
Pratap Kumar Mishra Vs The Board of Secondary Education
Orissa High Court · (1997) 1 OLR 240
Orissa Higher Secondary Education Regulations, 1982 — Regulation 17
High Courts19 Dec 1996Dismissed
Smt. Jayanti Mohapatra and Others Vs Srimati Ashamani Debi and Others
Orissa High Court · (1997) 1 OLR 207
High Courts18 Dec 1996
Dhananjaya Sahoo and Another and Madhusudan Pani Vs Managing Director, Orissa Construction Corporation Ltd. and Another
Orissa High Court · (1997) 83 CLT 282 : (1997) 1 OLR 175
Constitution of India, 1950 — Article 14, 16
High Courts18 Dec 1996
Kumari Saraswati Padhi and Another Vs State of Orissa and Another
Orissa High Court · (1997) 83 CLT 163 : (1997) 1 OLR 102
Constitution of India, 1950 — Article 14
High Courts17 Dec 1996Dismissed
Balia Women's College Vs Council of Higher Secondary Education and Others
Orissa High Court · (1997) 1 OLR 230
Orissa Higher Secondary Education Act, 1982 — Section 21, 30Orissa Higher Secondary Education Regulations, 1982 — Regulation 77
High Courts16 Dec 1996
Arun Kumar Swain Vs Sudeshna Swain
Orissa High Court · (1996) 12 OHC CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts13 Dec 1996Dismissed
Prafulla Kr. Roy Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 469
High Courts13 Dec 1996Dismissed
Amritlal Das Pattanaik Vs Tata Engineering and Locomotive Company Ltd. and Others
Orissa High Court · AIR 1997 Ori 167
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Hire Purchase Act, 1972 — Section 17
High Courts12 Dec 1996Allowed
Sribatsa Kumar Bara alias Sribatsa Bara and Others Vs Sabitri Karan
Orissa High Court · (1997) 1 OLR 67
Criminal Procedure Code, 1973 (CrPC) — Section 202, 208, 209