High Courts12 Dec 1996Allowed
A. Krishna Patra Vs Orissa State Electricity Board and Others
Orissa High Court · (1998) 2 ACC 367 : (1998) ACJ 155 : AIR 1997 Ori 109 : (1997) 1 CivCC 289 : (1997) 83 CLT 356
Electricity Rules, 1956 — Rule 91
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,102 of 1,623
High Courts12 Dec 1996
Cattle Development Officer, (I.C.D.P.) Vs Taranisen Das and Others
Orissa High Court · (1997) 1 OLR 135
High Courts12 Dec 1996Dismissed
Laxman Kumar Behera Vs State of Orissa
Orissa High Court · (1997) 1 OLR 78
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 Dec 1996Allowed
Cattle Development Officer, (I.C.D.P.) Vs Taranisen Dash and Others
Orissa High Court · (1998) 3 LLJ 1178
Industrial Disputes Act, 1947 — Section 2
High Courts12 Dec 1996
Dr. Pradeep Rao Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 142
Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 1996Allowed
Superintendent, Live Stock and Breeding Farm Vs Prahallad Barik and Another
Orissa High Court · (1997) 3 LLJ 872 : (1997) 1 OLR 192
Industrial Disputes Act, 1947 — Section 2
High Courts09 Dec 1996
Dr. Hemanta Chandra Panda and Others, Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 98
Constitution of India, 1950 — Article 14, 226
High Courts06 Dec 1996Allowed
Bhabagrahi Nayak Vs State of Orissa
Orissa High Court · (1997) 84 CLT 388 : (1997) 1 OLR 198
Criminal Procedure Code, 1973 (CrPC) — Section 217
High Courts05 Dec 1996Allowed
Choudhury Debasis Dash Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 95 : (1997) CriLJ 2398 : (1997) 1 OLR 215
Constitution of India, 1950 — Article 21, 22(5)National Security Act, 1980 — Section 3, 8
High Courts05 Dec 1996Dismissed
Srima Pattanayak Vs Council of Higher Secondary Education, Orissa and Another
Orissa High Court · AIR 1997 Ori 125
Constitution of India, 1950 — Article 14, 226
High Courts05 Dec 1996
Gayadhar Naik Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 19 : (1997) CriLJ 1950
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 300, 302, 304
High Courts04 Dec 1996Dismissed
Budhia Murmu Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 8 : (1997) 83 CLT 110 : (1997) 1 OLR 47
Penal Code, 1860 (IPC) — Section 376
High Courts04 Dec 1996Dismissed
Saroj Kumar Das and Others Vs Utkal University and Others
Orissa High Court · (1997) 1 OLR 254
High Courts29 Nov 1996Dismissed
Dayanidhi Bhukta Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 17 : (1997) 83 CLT 613 : (1997) 1 OLR 188
Evidence Act, 1872 — Section 118
High Courts27 Nov 1996Allowed
Sabita Behera Vs Prafulla Kumar Das and Others Prafulla Kumar Das and Another Vs Sabita Behera
Orissa High Court · (1997) 1 OLR 116
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13 , 14
High Courts27 Nov 1996Allowed
Sk. Dofian Hossain Vs Narayan Keshi and Others
Orissa High Court · (1997) 1 OLR 98
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Nov 1996
Tapas Kumar Rath Vs Harekrushna Pradhan
Orissa High Court · (1997) 1 OLR 84
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts22 Nov 1996Allowed
Prafulla Kumar Routray and Others Vs Commissioner of Consolidation and Others
Orissa High Court · (1997) 1 OLR 138
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37, 9(3)
High Courts20 Nov 1996
Chintamani Padhi Vs UCO Bank and Others
Orissa High Court · (1997) 83 CLT 693 : (1997) 2 LLJ 874 : (1997) 1 OLR 344
Civil Services (Classification, Control and Appeal) Rules — Rule 10(5)Reserve Bank of India (Staff) Regulations, 1948 — Regulation 39, 46, 47
High Courts20 Nov 1996
Ashwani Kumar Chatterjee Vs Jhostchnarani Chatterjee and Others
Orissa High Court · (1997) 1 ALT(Cri) 19 : (1997) CriLJ 3253 : (1997) 1 DMC 476
Criminal Procedure Code, 1973 (CrPC) — Section 125