High Courts27 Feb 1997Allowed
Puri Municipality Vs Debidutta Ramaniranjan Patnaik
Orissa High Court · (1997) 2 OLR 211
Orissa Municipal Act, 1950 — Section 349
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,099 of 1,623
High Courts26 Feb 1997Allowed
Manisha Singh Deo Vs Bidyadhar Singh Deo
Orissa High Court · (1997) 1 DMC 595 : (1997) 1 OLR 298
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts26 Feb 1997Allowed
Banamali Behera Vs State of Orissa and Others
Orissa High Court · (1997) 84 CLT 471 : (1997) 1 OLR 555
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 9
High Courts18 Feb 1997Dismissed
Jitmohan Lohar Vs State of Orissa
Orissa High Court · (1997) CriLJ 2842 : (1997) 1 OLR 366
Penal Code, 1860 (IPC) — Section 363, 376
High Courts17 Feb 1997Dismissed
National Insurance Co. Ltd. Vs Tara Bewa and Another
Orissa High Court · (1998) 1 ACC 161 : (1998) ACJ 572 : (1997) 84 CLT 757
High Courts13 Feb 1997Dismissed
Droupadi Devi Vs Padmanabha Mishra and Others
Orissa High Court · (1997) CriLJ 2807
Penal Code, 1860 (IPC) — Section 379
High Courts12 Feb 1997
Parvakar Behera Vs State of Orissa
Orissa High Court · (1997) CriLJ 3291 : (1997) 1 OLR 247
Penal Code, 1860 (IPC) — Section 392, 395
High Courts12 Feb 1997Allowed
Smt. Saraswati Giri and Another Vs Ratanlal Agarwal and Others
Orissa High Court · (1997) 2 ACC 697 : (1997) ACJ 1218 : (1997) 84 CLT 33 : (1997) 1 OLR 302
Motor Vehicles Act, 1939 — Section 110D
High Courts12 Feb 1997Allowed
Nilamani Sahu Vs State of Orissa
Orissa High Court · (1997) 1 OLR 250
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts10 Feb 1997Allowed
Biswanath Banigrahy Vs UCO Bank and Others
Orissa High Court · AIR 1998 Ori 16
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts09 Feb 1997Dismissed
Sanju Gope and Others Vs State of Orissa
Orissa High Court · (1998) CriLJ 1684
Penal Code, 1860 (IPC) — Section 34, 376, 376(2), 506
High Courts07 Feb 1997
Susila Naik Vs Judge, Family Court, Rourkela and Another
Orissa High Court · AIR 1998 Ori 61 : (1997) 83 CLT 811 : (1997) 2 DMC 235 : (1997) 2 OLR 66
Family Courts Act, 1984 — Section 7
High Courts06 Feb 1997Dismissed
New Kenilworth Metal Pvt. Ltd. Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 1997 Ori 182
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts06 Feb 1997
Sk. Jamir and Sikandar Mulla Vs State of Orissa
Orissa High Court · (1998) CriLJ 1728 : (1997) 2 OLR 532
Penal Code, 1860 (IPC) — Section 395
High Courts05 Feb 1997Allowed
Nabakishore Mohapatra Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 470
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 21(2)
High Courts05 Feb 1997
Sukuma Panigrahi Vs Satyabhama Panigrahi
Orissa High Court · (1997) 02 OHC CK 0014
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts05 Feb 1997Dismissed
Prabodh Kumar Pattnaik and Another Vs State of Orissa and Another
Orissa High Court · (1997) CriLJ 2199
Criminal Procedure Code, 1973 (CrPC) — Section 452, 452(1), 454, 454(1)Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113A
High Courts03 Feb 1997Allowed
Smt. Anita Jena and Others Vs Barot Chandra Pattnaik and Another
Orissa High Court · (1999) ACJ 1046 : AIR 1998 Ori 17
Motor Vehicles Act, 1988 — Section 168
High Courts03 Feb 1997
Smt. Jasoda Mohanty and Another Vs Harish Chandra Mohanty and Another
Orissa High Court · (1997) 83 CLT 645 : (1997) 1 OLR 523
Limitation Act, 1963 — Article 110
High Courts03 Feb 1997Allowed
Babu alias Badal Das and Another and Bari Batra alias Kumuda Vs State of Orissa
Orissa High Court · (1997) 2 OLR 31
Penal Code, 1860 (IPC) — Section 395