High Courts03 Apr 1997Allowed
Narayan Karjee Vs State of Orissa
Orissa High Court · (1997) 1 OLR 466
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,098 of 1,623
High Courts02 Apr 1997
Radhasyam Mishra Vs Republic of India
Orissa High Court · (1997) 2 OLR 27
Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 482
High Courts02 Apr 1997Allowed
Himanshu Sekhar Lenka and Another Vs Orissa State Leather Corporation Ltd. and Others
Orissa High Court · (1997) 2 OLR 84
Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 1997Partly Allowed
Govinda Chandra Panda and Another Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 172 : (1997) 83 CLT 656 : (1997) 1 OLR 497
Constitution of India, 1950 — Article 226Orissa Agricultural Produce Markets Act, 1956 — Section 18A, 18B, 18C, 18D, 18EOrissa Agricultural Produce Markets Rules, 1958 — Rule 32, 33, 39, 39(2), 40
High Courts31 Mar 1997Allowed
Madhabananda Nayak Vs State of Orissa and Others
Orissa High Court · AIR 1998 Ori 1
Contract Act, 1872 — Section 201
High Courts28 Mar 1997Dismissed
Damania Industries Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1998 Ori 2
Constitution of India, 1950 — Article 14, 226, 299Contract Act, 1872 — Section 23
High Courts26 Mar 1997Allowed
Smt. Kamala Singh and Another Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 680 : (1997) 1 OLR 586
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts26 Mar 1997Dismissed
Gouranga Parida and Others Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 177
Constitution of India, 1950 — Article 226
High Courts21 Mar 1997
Umaballav Rath Vs Maheswar Mohanty and Others
Orissa High Court · AIR 1997 Ori 204 : (1997) 1 OLR 472
Representation of the People Act, 1951 — Section 83(1), 86(5)
High Courts18 Mar 1997Dismissed
Bhagirathi Das Vs State of Orissa
Orissa High Court · (1997) 2 OLR 32
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 294, 323, 324, 341, 506
High Courts17 Mar 1997Allowed
Ramkrushna Sahu Vs Collector and Others
Orissa High Court · (1997) 1 OLR 481
Constitution of India, 1950 — Article 14, 226, 227
High Courts17 Mar 1997
Anita Agrawala Vs Santosh Kumar Mohanty
Orissa High Court · (1997) 2 DMC 127
Family Courts Act, 1984 — Section 21, 21(2), 9
High Courts12 Mar 1997Allowed
Swaroop Sekhar Jee and Others Vs Ghanshyam Panda
Orissa High Court · (1997) 03 OHC CK 0020
High Courts12 Mar 1997Dismissed
Sk. Kalu Vs Kumar Bohera and Another
Orissa High Court · (1997) 03 OHC CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 154, 172Evidence Act, 1872 — Section 35Motor Vehicles Act, 1988 — Section 168, 173
High Courts11 Mar 1997Allowed
Utkal Asbestos Limited Vs Sales Tax Officer and Another
Orissa High Court · (1997) 1 OLR 571 : (2003) 133 STC 22
Orissa Sales Tax Act, 1947 — Section 13(5)
High Courts06 Mar 1997
United India Insurance Co. Ltd. Vs Dura Tendia and Others
Orissa High Court · (1997) 2 ACC 307 : (1997) 83 CLT 800
Motor Vehicles Act, 1988 — Section 173
High Courts06 Mar 1997
Citizens of Tirtol Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 548
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts05 Mar 1997
Madhusmita Nayak Vs Simadri Nayak and Another
Orissa High Court · AIR 1997 Ori 162 : (1997) 84 CLT 132
Divorce Act, 1869 — Section 10, 11
High Courts03 Mar 1997Dismissed
Smt. Saraswati Parida and etc. Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 146 : (1997) 83 CLT 743
Constitution of India, 1950 — Article 14, 226
High Courts03 Mar 1997Dismissed
Rashtriya Pari Yojana Nirman Nigam Limited Vs Orissa Water Supply and Sewerage Board and Others
Orissa High Court · AIR 1998 Ori 11 : (1997) 84 CLT 104
Constitution of India, 1950 — Article 226, 299