High Courts07 Mar 2019Dismissed
Mohadev Sahoo Vs State Of Orissa And Another
Orissa High Court · (2019) 03 OHC CK 0022
Orissa Prevention Of Land Encroachment Act, 1972 — Section 16
COURT ARCHIVE
Orissa High Court judgments, 2019
290 judgments · page 7 of 15
High Courts07 Mar 2019Dismissed
Prasanna Kumar Mohanta And Another Vs State Of Orissa Represented Through The Collector, Sundargarh And Another
Orissa High Court · (2019) 03 OHC CK 0021
Orissa Grama Panchayats Act, 1964 — Section 138, 138(1)Code Of Criminal Procedure, 1973 — Section 107Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts07 Mar 2019Dismissed
Jitendre Patra Vs State Of Orissa
Orissa High Court · (2019) 03 OHC CK 0020
Indian Penal Code, 1860 — Section 376(2)(f)Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts06 Mar 2019Allowed
SMC Power Generation Limited, Represented Through Its Director, Shri Subash Chand Agrawal Vs State Of Odisha & Others
Orissa High Court · (2019) 03 OHC CK 0018
Constitution Of India, 1950 — Article 226, 227Orissa Value Added Tax Act, 2004 — Section 11, 11(10), 39, 40, 41, 41(1), 41(3), 41(4), 42, 42(4), 42(6)Code Of Civil Procedure, 1908 — Section 148
High Courts06 Mar 2019Allowed
Banoj Kumar Mohapatra Vs Tapan Kumar Nayak & Others
Orissa High Court · (2019) 03 OHC CK 0007
Constitution Of India, 1950 — Article 226, 227
High Courts06 Mar 2019Allowed
SMC Power Generation Limited Vs State Of Odisha & Others
Orissa High Court · (2019) 2 ILR(CUT) 239
Constitution Of India, 1950 — Article 226, 227Orissa Value Added Tax Act, 2004 — Section 11, 11(10), 41, 41(3), 41(4), 42, 42(4), 42(6)Code Of Civil Procedure, 1908 — Section 148
High Courts06 Mar 2019Disposed Of
Pradyumna Kumar Panda Vs Tahasildar, Tangi-Choudwar & Another
Orissa High Court · (2019) 03 OHC CK 0005
Constitution Of India, 1950 — Article 226, 227Orissa Survey and Settlement Act, 1958 — Section 15(b)
High Courts06 Mar 2019Dismissed
Arun Kumar Maediratta Vs Dr.Anil Kumar Maediratta And Others
Orissa High Court · (2019) 03 OHC CK 0004
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 4
High Courts06 Mar 2019Dismissed
Radha Behera And Another Vs Dr. Jamula Venkata Rammana And Others
Orissa High Court · (2019) 03 OHC CK 0003
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 26 Rule 9
High Courts06 Mar 2019Disposed Of
Laxmikanta Sahoo Vs Arun Kumar Sahoo And Others
Orissa High Court · (2019) 03 OHC CK 0002
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 31 Rule 1
High Courts01 Mar 2019
Lallu @ Dillip Sahoo Vs State Of Orissa & Others
Orissa High Court · (2019) 03 OHC CK 0013
Constitution Of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3(2), 9
High Courts01 Mar 2019Dismissed
Jateswar @ Babaji Charan Lenka (dead) through L.Rs Vs Parmeswar Lenka & Others
Orissa High Court · (2019) 03 OHC CK 0012
Evidence Act, 1872 — Section 68Transfer Of Property Act, 1882 — Section 122Limitation Act, 1963 — Article 59, 109
High Courts01 Mar 2019
Chitrasen Majhi And Others Vs State Of Orissa And Others
Orissa High Court · (2019) 03 OHC CK 0011
Code Of Civil Procedure, 1908 — Section 80, Order 41 Rule 31Orissa Survey and Settlement Act, 1958 — Section 42Limitation Act, 1963 — Section 64
High Courts01 Mar 2019Allowed
Madhusmita Das And Another Vs Pratap Kumar Barik And Another
Orissa High Court · (2019) 03 OHC CK 0010
Motor Vehicles Act, 1988 — Section 149(2)(a)(iii), 163A, 165, 166, 168, 168(3), 174
High Courts28 Feb 2019Disposed Of
Rudranarayan Sahoo Vs Bidyadhar Sahoo & Others
Orissa High Court · (2019) 02 OHC CK 0068
Limitation Act, 1963 — Section 5
High Courts28 Feb 2019Dismissed
Dhaneswar Das & Others Vs State Of Orissa & Another
Orissa High Court · (2019) 02 OHC CK 0067
Orissa Communal Forest And Private Lands (Prohibition Of Alienation) Act, 1948 — Section 3(1), 4(1)Code Of Civil Procedure, 1908 — Section 80Orissa Tenancy Act, 1913 — Section 5(2)
High Courts28 Feb 2019Dismissed
Chintamani Nayak (Since Dead) Through Lrs Vs State Of Orissa Represented By The Collector, Sundargarh And Another
Orissa High Court · (2019) 02 OHC CK 0066
Indian Easements Act, 1882 — Section 60
High Courts28 Feb 2019Dismissed
Baikuntha Mahant And Others Vs State Of Orissa Represented By The Collector, Keonjhar And Others
Orissa High Court · (2019) 02 OHC CK 0065
High Courts28 Feb 2019Disposed Of
Smt.Geetarani Padhi Vs State Of Orissa And Others
Orissa High Court · (2019) 02 OHC CK 0064
Limitation Act, 1963 — Article 65Orissa Survey And Settlement Act, 1958 — Section 42Limitation Act, 1963 — Section 63
High Courts27 Feb 2019Disposed Of
M/s. Utkal Steels Ltd. Vs State Of Orissa And Others
Orissa High Court · (2019) 02 OHC CK 0063
Constitution Of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 5(1), 8, 9(B), 9(B)(2), 9(B)(3), 12(I), 14(C)Central Sales Act, 1956 — Section 14(iv), 14(xvi), 15