AI Structured Summary
Not yet generated for this judgment
Judgment
CONSIGNEE NAME & ADDRESSÂ
   Â
UTKAL STEELS LTD
SANTOSHPUR, BISRA-770 036
SUNDARGARH, ORISSA
E.C.C. NO. : T2607010439",,,,,,,,,"PAYING AUTHORITY
UTKAL STEELS LTD
SANTOSHPUR, BISRA-770 036
SUDNRAGARH (ORISSA) 121014",,,,
CODE
0",,"INVOICE NO.
5540",,"DATE & TIME OF ISSUE OF INV.
250202 Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â 12:43",,,,,DESTINATION SANTOSHPUR,,,,
DESPATCH ADV NO. & DATE
SYM0B370Â Â Â Â Â Â Â Â 250202",,,,"SALE ORDER NO & DATE
93011750 Â Â Â Â Â Â Â Â Â 130202",,,,,,,,,
R R NUMBER & DATE,,,,RLY INV,RRWT(A),,RRWT(C),,,FREIGHT PAID,,,
PRESENTED THROUGH 898 DIRECT,,,,"PRUCHASE ORDER NO. & DATE
7821",,,,,,,,,
PRODUCT DESCRIPTION DEFECTIVE CONCAST SLAB,,,,PRODUCT CODE 1005,,,,,,,,,
MISC INFORMATION/TC NO. 25,,,,,,,,,,,,,
Sl.No.,HEAT/SLAB/COIL/PKT NO.,,SPECN CODE,,SIZE (IN MM),,,,,,,,
,PLANNING NO.,,,,T,W,,L,,,,,
CONSIGNEE NAME & ADDRESSÂ
   Â
UTKAL STEELS LTD
SANTOSHPUR, BISRA-770 036
SUNDARGARH, ORISSA
E.C.C. NO. : T2607010439",,,,,,,,,,,"PAYING AUTHORITY
UTKAL STEELS LTD
SANTOSHPUR, BISRA-770 036
SUDNRAGARH (ORISSA) 121014",,
CODE
0",,"INVOICE NO.
59752",,,"DATE & TIME OF ISSUE OF INV.
190302 Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â 16.09",,,,,,DESTINATION SANTOSHPUR,,
DESPATCH ADV NO. & DATE
SWC02049 Â Â Â Â Â Â Â 190302",,,,,"SALE ORDER NO & DATE
9301179 Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â 270202",,,,,,,,
R R NUMBER & DATE,,,,,RLY INV,RRWT(A),,,RRWT(C),,,FREIGHT PAID,
PRESENTED THROUGH 898 DIRECT,,,,,PRUCHASE ORDER NO. & DATE 7821,,,,,,,,
PRODUCT DESCRIPTION DEFECTIVE CONCAST SLAB,,,,,"PRODUCT CODE
9351",,,,,,,,
MISC INFORMATION/TC NO. 25,,,,,,,,,,,,,
Sl.No.,HEAT/SLAB/COIL/PKT NO.,,SPECN CODE,,,SIZE (IN MM),,,,,,,
,PLANNING NO.,,,,,T,W,,,L,,,
1,"Â ISS/TS/01/1791 Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â 24.00Â Â Â Â Â Â Â Â Â
                                           9351.00                                                                                                                                                                                                         Â
                                                                                                                                                           Â
                               9351.00                  1496
                                                                                                                                                Â
  8.585                                                                                                                                                                                     Â",,,,,,,,,,,,
EX.DUTY
RATE
16.00%",EXCISE DUTY PAID/PAYBLE 18842 EIGHTEEN THOUSAND EIGHT HUNDRED FORTY TWO ONLY,,,,,,,,,,,,
TOTAL
ASSESSBLE
VALUE
80278.34","GROSS PRODUCT VALUE
93123.34",,,"SALES TAX
3724.93",,,,"ENTRY TAX
968.48",,,,,
TOTAL
VALUE
97816.75",TURNOVER TAX,,,"GROSS AMOUNT
 97816.75",,,,"LESS ADVANCE
97817.00",,,,,
RUPEES ZERO ONLY
CERTIFIED THAT PARICULARS GIVEN ABOVE ARE TRUE ADN CORRECT AND THE AMOUNT INDICATED REPRESENTS THE PRICE ACTUALLY CHARGED AND THAT THERE IS NO FLOW AND ADDITIONAL CONSIDERATION DIRECTLY OR INDIRECTLY FOR THE BUYER
PRE-AUTHENTICATION EXEMPTED BY
                                                                                                    Â
                                                                                                              Â",,,,,,,,,,,,,
CHALLAN-CUM-INVOICE
O.S.T. No. RL-II-1690 Dt. 14-07-1995
C.S.T. No. RL-II-C-1300 Dt. 30.05-1997
ALFA STEELS
Works/Godown : VEDVYAS, ROURKELA-769041 (ORISSA)
No. : AS/04
                                                                                                                                                  Date
: 29.7.03
Sold to Messrs       Utkal Steels Ltd.
                                  Santoshpur Bisra",,,,,,,,,,,,,
Sl.No.,Particulars,Quantity,,Rate,,,,,,,,,
,,,,,,,,,,,,,
1.,"Def. H.R. Plate
 Ist Point Tax & E.T. Paid
Truck No. OR14A 6234",26.580 MT,,Rs.14500 PMT,,,,,,,,,
,,,G Total,,385410,,,,,,,,
(Rupees Three lakhs eighty five
                                                                                                                               E
four hundred ten only) Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â For
per annum interest will be charged.
Subject to Rourkela Jurisdiction only.
 Materials once sold are not returnable back.",,,,,,,,,,,,,
