High Courts26 Feb 2019Dismissed

Ganeswar Behera Vs State Of Odisha

Orissa High Court · (2019) 02 OHC CK 0061

Code Of Criminal Procedure, 1973 — Section 299, 299(1), 482Indian Penal Code, 1860 — Section 394, 397Evidence Act, 1872 — Section 33
High Courts22 Feb 2019Dismissed

Faiz Rehman Vs State Of Orissa

Orissa High Court · (2019) 02 OHC CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 341, 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 10, 12
High Courts20 Feb 2019Allowed

Srinibash Mohanty Vs Kalpana Jena

Orissa High Court · (2019) 02 OHC CK 0053

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80, 80(1), Order 6 Rule 17, Order 39 Rule 1