High Courts04 Jan 2019Disposed Of
Divisional Manager, New India Assurance Co. Ltd. Vs Girish Chandra Das And Another
Orissa High Court · (2019) 127 CLT 807
Motor Vehicle Act, 1988 — Section 166
COURT ARCHIVE
Orissa High Court judgments, 2019
290 judgments · page 15 of 15
High Courts03 Jan 2019Allowed
Premalata Samal @ Mahapatra And Others Vs State Of Odisha
Orissa High Court · (2019) 01 OHC CK 0058
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80(1)
High Courts03 Jan 2019Dismissed
State Of Odisha Vs Harsha Bardhan Udgata
Orissa High Court · (2019) 01 OHC CK 0043
High Courts03 Jan 2019Allowed
Premalata Samal Alias Mahapatra And Others Vs State Of Odisha
Orissa High Court · AIR 2019 CC 862 : (2019) 127 CLT 420 : (2019) 2 ICC 521
Code Of Civil Procedure, 1908 — Section 80(1)
High Courts03 Jan 2019Disposed Of
Nimai Charan Purohit Vs State Of Orissa And Others
Orissa High Court · (2019) 127 CLT 675
Code Of Civil Procedure, 1908 — Section 96
High Courts03 Jan 2019Dismissed
Alekha Sahu Vs State Of Orissa And Others
Orissa High Court · (2019) 01 OHC CK 0040
High Courts02 Jan 2019Disposed Of
Taratarini Rubber Vs State
Orissa High Court · (2019) 01 OHC CK 0039
Limitation Act, 1963 — Section 14
High Courts02 Jan 2019Disposed Of
Durga Cable Vs Comnr. Central Excis
Orissa High Court · (2019) 01 OHC CK 0038
High Courts02 Jan 2019Disposed Of
Pradeep Ku. Mohapatra Vs Nhai
Orissa High Court · (2019) 01 OHC CK 0037
High Courts02 Jan 2019Disposed Of
Central Rice Res. Ins Vs Sbi, Nayabazar Branch
Orissa High Court · (2019) 01 OHC CK 0036