High Courts15 Feb 2019Dismissed
Dr. Niranjan Dwivedy Vs Smt. Tillotama Sahoo And Others
Orissa High Court · (2019) 02 OHC CK 0045
Family Courts Act, 1984 — Section 7Code Of Criminal Procedure, 1973 — Section 125
COURT ARCHIVE
Orissa High Court judgments, 2019
290 judgments · page 9 of 15
High Courts14 Feb 2019Partly Allowed
Durga Soren Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0044
Indian Penal Code, 1860 — Section 307, 324, 442, 448, 506
High Courts13 Feb 2019Dismissed
Swapan Kumar Seal Vs Superintendent Of Police, Vigilance Department, Cuttack And Another
Orissa High Court · (2019) 02 OHC CK 0043
Constitution Of India, 1950 — Article 226, 227Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Orissa Land Reforms Act 1960 — Section 8(A)
High Courts13 Feb 2019Dismissed
Suresh Chandra Sahu Vs State Of Odisha & Others
Orissa High Court · (2019) 02 OHC CK 0042
Constitution Of India, 1950 — Article 226Orissa Municipal Act, 1950 — Section 3(17)(B), 235, 244
High Courts13 Feb 2019Dismissed
Bibekananda Bhuyan & Others Vs Narayan Bhuyan @ Dalei
Orissa High Court · (2019) 02 OHC CK 0041
Code Of Civil Procedure, 1908 — Section 96, 100, 114, Order 47 Rule 1Evidence Act, 1872 — Section 31Hindu Adoptions And Maintenance Act, 1956 — Section 12, 12(ii)
High Courts13 Feb 2019Dismissed
Narendra Kumar Sahoo Vs State Of Odisha (Vigilance) & Anr
Orissa High Court · (2019) 02 OHC CK 0040
Code Of Criminal Procedure, 1973 — Section 239, 482Prevention Of Corruption Act, 1988 — Section 7, 7(d), 13(1)(d), 13(2), 19(1), 19(1)(c)Orissa Land Reforms Act 1960 — Section 8(a), 19(c)
High Courts13 Feb 2019Dismissed
Sri Sarat Pradhan And Another Vs Kailash Chandra Parida And Others
Orissa High Court · (2019) 02 OHC CK 0039
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 37(1), 37(2), 51
High Courts12 Feb 2019
Rose Ruth Bhengra AND Other Vs Union Of India And Others
Orissa High Court · (2019) 02 OHC CK 0038
High Courts12 Feb 2019Partly Allowed
Madhab @ Madhaba Chandra Pradhan Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0037
Code Of Criminal Procedure, 1973 — Section 374(2)Narcotic Drugs AND Psychotropic Substance Act, 1985 — Section 20(b), 20(b)(c), 20(ii)(c), 32AIndian Penal Code, 1860 — Section 63, 64, 65, 66, 67, 68, 69, 70
High Courts08 Feb 2019Disposed Of
Susanta Kumar Tripathy & Others Vs Union Of India & Others
Orissa High Court · (2019) 02 OHC CK 0036
Constitution Of India, 1950 — Article 14, 21, 226, 227Motor Vehicles Act, 1988 — Section 64(o), 211Industrial Disputes Act, 1947 — Section 10A(1), 17A
High Courts08 Feb 2019Disposed Of
Saudi Pradhan & Others Vs Joint Commissioner, Settlement And Consolidation, Berhampur & Others
Orissa High Court · (2019) 02 OHC CK 0035
Constitution Of India, 1950 — Article 226, 227Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 37(1)Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2)
High Courts08 Feb 2019Allowed
Anirudha Santa And Others Vs Divisional Manager, National Insurance Co. Ltd. And Another
Orissa High Court · (2019) 02 OHC CK 0034
Motor Vehicles Act, 1988 — Section 166
High Courts08 Feb 2019
Dilip Kumar Pattnaik Vs Himansu Pattnaik
Orissa High Court · (2019) 02 OHC CK 0033
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 441
High Courts08 Feb 2019Dismissed
State Of Orissa & Another Vs Dandasi Sahoo
Orissa High Court · (2019) 02 OHC CK 0032
Arbitration Act, 1940 — Section 21, 22, 23, 30, 33, 39Code Of Civil Procedure, 1908 — Order 41
High Courts07 Feb 2019Dismissed
Gopalal Agrawal (since dead) through LRs Vs State Of Orissa Represented Through The Collector, Sambalpur And Another
Orissa High Court · (2019) 02 OHC CK 0031
High Courts07 Feb 2019Dismissed
Laxmidhar Sahu & Others Vs State Of Orissa & Others
Orissa High Court · (2019) 02 OHC CK 0030
Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 9, 16, 23, 23(1), 24(1)Orissa Tenancy Act, 1913 — Section 5(2)
High Courts06 Feb 2019Disposed Of
Sridhar Behera Vs Smt. Sebati Behera And Another
Orissa High Court · (2019) 02 OHC CK 0029
High Courts06 Feb 2019Dismissed
Subala Tarai Vs Collector, Pur And Others
Orissa High Court · (2019) 02 OHC CK 0027
Constitution Of India, 1950 — Article 14, 21, 226, 227, 300AOrissa Government Land Settlement Act, 1962 — Section 7A(3)Limitation Act, 1963 — Section 17
High Courts06 Feb 2019Disposed Of
Divisional Manager, M/s. Oriental Insurance Co. Ltd Vs Dillip Kumar Dalai And Others
Orissa High Court · (2019) 02 OHC CK 0026
Motor Vehicles Act, 1988 — Section 166
High Courts06 Feb 2019Allowed/Dismissed
Divisional Manager, Reliance General Insurance Co. Ltd., Vs Manjushree Mohapatra And Another
Orissa High Court · (2019) 02 OHC CK 0024
Motor Vehicles Act, 1988 — Section 129, 166