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Orissa High Court judgments, 2019

290 judgments · page 10 of 15

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High Courts06 Feb 2019Allowed

Achyuta Charan Mohanty Vs Govt. Of Orissa & Others

Orissa High Court · (2019) 02 OHC CK 0023

Motor Vehicles Act, 1988 — Section 166, 173
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High Courts06 Feb 2019Disposed Of

Subasini Mishra @ Kar Vs Jagdeep Pratap Deo And Others

Orissa High Court · (2019) 02 OHC CK 0022

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 11, Order 21 Rule 22
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High Courts06 Feb 2019Dismissed

Bapi @ Rupak Kumar Panda Vs Mrugaraj Panda & Others

Orissa High Court · (2019) 02 OHC CK 0021

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17
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High Courts06 Feb 2019Allowed

Ramakanta Sahoo And Others Vs Jagannath Sahoo And Others

Orissa High Court · (2019) 02 OHC CK 0020

Constitution Of India, 1950 — Article 227, 332Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)
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High Courts06 Feb 2019Dismissed

Jugal Kishor Banka Vs Sri Gopal Gosala, Bargarh

Orissa High Court · (2019) 02 OHC CK 0019

Code Of Civil Procedure, 1908 — Order 6 Rule 17
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High Courts06 Feb 2019Dismissed/ Allowed

Divisional Manager And Others Vs Manjushree Mohapatra And Another

Orissa High Court · (2019) 02 OHC CK 0012

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High Courts06 Feb 2019Dismissed

National Insurance Company Ltd Vs Emerenciana Soy & Others

Orissa High Court · (2019) 02 OHC CK 0011

Motor Vehicles Act, 1988 — Section 166
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High Courts06 Feb 2019Disposed Of

Divisional Manager And Others Vs Dillip Kumar Dalai And Others

Orissa High Court · (2019) 02 OHC CK 0010

Motor Vehicles Act, 1988 — Section 166
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High Courts06 Feb 2019Dismissed

Subala Tarai And Others Vs Collector, Puri And Others

Orissa High Court · (2019) 02 OHC CK 0009

Orissa Government Land Settlement Act, 1962 — Section 7A(3)Limitation Act, 1963 mdash; Section 17, 22Constitution Of India, 1950 — Article 14, 21, 300A
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High Courts06 Feb 2019Allowed

Jambu Bisoiani @ Jambhubati Bisoi & Others Vs M/s. General Traders & Another

Orissa High Court · (2019) 02 OHC CK 0008

Limitation Act, 1963 mdash; Section 21, Article 14Code Of Civil Procedure, 1908 mdash; Order 1 Rule 10
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High Courts06 Feb 2019Disposed Of

Sridhar Behera Vs Sebati Behera And Another

Orissa High Court · (2019) 02 OHC CK 0007

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High Courts05 Feb 2019Allowed

Akshya Kumar Mohanty Vs State Of Orissa

Orissa High Court · (2019) 02 OHC CK 0006

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 393, 394
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High Courts04 Feb 2019Dismissed

Sri Kartika Dalai Vs Collector, Balasore & Others

Orissa High Court · (2019) 02 OHC CK 0017

Constitution Of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 22, 23
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High Courts04 Feb 2019Dismissed

Kartika Dalai Vs Collector, Balasore & Others

Orissa High Court · (2019) 02 OHC CK 0005

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High Courts01 Feb 2019Disposed Of

Pabani Parida And Another Vs Union Of India And Others

Orissa High Court · (2019) 02 OHC CK 0016

Constitution Of India, 1950 — Article 14, 21, 226, 226(2), 227Motor Vehicles Act, 1988 — Section 64(o), 211Code Of Civil Procedure, 1908 — Section 20(c)
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High Courts01 Feb 2019Disposed Of

M/s. Orissa Forest Corporation Vs Addl. Collector Of Central Excise And Customs, Bhubaneswar And Others

Orissa High Court · (2019) 02 OHC CK 0015

Constitution Of India, 1950 — Article 226, 227Central Excises And Salt Act, 1944 — Section 5, 5A, 11A, 35A(2), 37Orissa Sales Tax Act, 1947 — Section 2(c)
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High Courts01 Feb 2019Allowed/Disposed Of

M/s. B. Engineers & Builders Ltd Vs State Of Odisha And Others

Orissa High Court · (2019) 02 OHC CK 0013

Arbitration AND Conciliation Act, 1996 — Section 11, 11(6), 11(8), 14, 14(1), 14(2)Arbitration And Conciliation (Amendment) Act, 2015 — Section 29A
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High Courts01 Feb 2019Allowed

M/s. B. Engineers & Builders Ltd Vs State Of Orissa And Others

Orissa High Court · (2019) 02 OHC CK 0004

Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(8), 14, 14(1), 14(1)(a), 14(2), 15Arbitration & Conciliation (Amendment) Act, 2015 — Section 29AConstitution Of India, 1950 — Article 136
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High Courts01 Feb 2019Allowed

Hemlal Chandrakar Vs State Of Orissa

Orissa High Court · (2019) 02 OHC CK 0003

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)Evidence Act, 1872 — Section 114, 154
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High Courts01 Feb 2019Disposed Of

M/s. Orissa Forest Corporation And Others Vs Addl. Collector Of Central Excise And Customs, Bhubaneswar And Others

Orissa High Court · (2019) 02 OHC CK 0002

Central Excises & Salt Act, 1944 — Section 5, 5A, 11, 11A, 35A(2), 37Indian Forest Act, 1927 — Section 2(6), 2(c), 2(j)Orissa Sales Tax Act, 1947 — Section 2(c)
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