High Courts29 Mar 2019Dismissed
State Of Orissa and Others Vs Bhagirathi Mishra And Others
Orissa High Court · (2019) 03 OHC CK 0060
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 1(2)
COURT ARCHIVE
Orissa High Court judgments, 2019
290 judgments · page 5 of 15
High Courts29 Mar 2019Allowed
Belmati Pradhan (dead) And Others Vs Jaya Krushna Singh Rai And Others
Orissa High Court · (2019) 03 OHC CK 0059
Constitution Of India, 1950 — Article 226, 227Orissa Land Reforms Act, 1960 — Section 22, 22(1), 23
High Courts29 Mar 2019Disposed Of
Geeta Meheta Vs Branch Manager, Indian Overseas Bank & Another
Orissa High Court · (2019) 03 OHC CK 0058
Constitution Of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 69, 69ACode Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts29 Mar 2019Dismissed
Sairendri Sahu Vs Subasini Sahu @ Pradhan And Another
Orissa High Court · (2019) 03 OHC CK 0057
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 41(1), 41(2), 41(3), 51
High Courts29 Mar 2019Allowed
Tulashi Mallik And Others Vs Shri Jagannath Mallik And Others
Orissa High Court · (2019) 03 OHC CK 0056
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 20 Rule 18(2)
High Courts29 Mar 2019Dismissed
Amulya Kumar Biswal Vs Bijaylaxmi Biswal
Orissa High Court · (2019) 03 OHC CK 0055
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 13
High Courts29 Mar 2019Dismissed
Superintending Engineer, Rengali Canal Circle & Another Vs Gokulananda Jena
Orissa High Court · (2019) 03 OHC CK 0054
Arbitration And Conciliation Act, 1996 — Section 31(5), 33, 34, 34(3)Limitation Act, 1963 — Section 5
High Courts26 Mar 2019Dismissed
Madhusmita Patra Vs Taranisen Pati & Ors
Orissa High Court · (2019) 03 OHC CK 0053
Constitution Of India, 1950 — Article 226, 227
High Courts26 Mar 2019Disposed Of
M/s. SKOL Breweries Ltd. Vs State Of Odisha And Others
Orissa High Court · (2019) 03 OHC CK 0052
Constitution Of India, 1950 — Article 226, 227Bihar AND Orissa Excise Act, 1915 — Section 14(1) 38, 89, 90, 90(1), 90(7)Board’s Excise Rules, 1965 — Rule 5, 6, 8, 20, 20(5), 34, 34(2), 104(4)
High Courts26 Mar 2019Dismissed
Ruhiya Murmu Vs State Of Orissa
Orissa High Court · (2019) 03 OHC CK 0051
Indian Penal Code, 1860 — Section 354, 376, 511
High Courts26 Mar 2019Dismissed
Rabindra Kumar Mallick Vs State Of Orissa(Vig.)
Orissa High Court · (2019) 03 OHC CK 0050
Code Of Criminal Procedure, 1973 — Section 173, 197, 239, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 8, 9, 13(1)(d), 13(2), 19
High Courts26 Mar 2019Allowed
Parbati Chintada Vs Gopal Krishna Chintada
Orissa High Court · (2019) 2 ILR(CUT) 444
Registration Of Births And Deaths Act, 1969 — Section 12, 17(2)Code Of Criminal Procedure, 1973 — Section 125, 482Evidence Act, 1872 — Section 112
High Courts25 Mar 2019Allowed
Smt. Sukanti Malik Vs State Of Odisha And Others
Orissa High Court · (2019) 03 OHC CK 0009
Constitution Of India, 1950 — Article 226, 227Orissa Forest Act, 1972 — Section 56Odisha Timber & Other Forest Produce transit Rules 1980 — Rule 4, 21
High Courts25 Mar 2019Dismissed
Visa Steel Ltd. Vs Reserve Bank Of India & Anr
Orissa High Court · (2019) 2 ILR(CUT) 309
Constitution Of India, 1950 — Article 226, 227
High Courts20 Mar 2019Allowed
Smt. Kailash Magoo Vs State Of Orissa & Others
Orissa High Court · (2019) 03 OHC CK 0048
Constitution Of India, 1950 — Article 226
High Courts20 Mar 2019Allowed
Maheswar Das Vs Sridhara Rout And Others
Orissa High Court · (2019) 03 OHC CK 0047
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts20 Mar 2019Dismissed
Smt.Basanta Manjari Devi Vs Santosh Sablok And Others
Orissa High Court · (2019) 03 OHC CK 0046
Constitution Of India, 1950 — Article 227Evidence Act, 1872 — Section 5Code Of Civil Procedure, 1908 — Order 10 Rule 2, Order 14 Rule 1, Order 8 Rule 10
High Courts20 Mar 2019Allowed
Mamata Tripathy Vs Arcon Retreat Owners Welfare Association
Orissa High Court · (2019) 03 OHC CK 0045
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10
High Courts19 Mar 2019Allowed
Kishore Kumar Mishra Vs State Of Orissa, Department Of Vigilance
Orissa High Court · (2019) 03 OHC CK 0044
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20Evidence Act, 1872 — Section 154
High Courts19 Mar 2019Dismissed
Ratani Sahoo And Others Vs Kabi Das And Others
Orissa High Court · (2019) 03 OHC CK 0043
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9