High Courts17 Apr 2019Allowed
Marwah Company Vs National Thermal Power Corporation Ltd.
Orissa High Court · (2019) 04 OHC CK 0020
Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(2)(a)(iii)(iv)(v), 34(2)(b)(ii), 37(1)(b)
COURT ARCHIVE
Orissa High Court judgments, 2019
290 judgments · page 4 of 15
High Courts15 Apr 2019Dismissed
Life Improvement Members Association Vs State Of Orissa & Others
Orissa High Court · (2019) 04 OHC CK 0019
Constitution Of India, 1950 — Article 226, 227Orissa Government Land Settlement Act, 1962 — Section 3(4)(B), 3(4)(CII)Orissa Prevention Of Land Encroachment Act, 1972 — Section 12(3)
High Courts15 Apr 2019Dismissed
Hadibandhu Moharana Vs Smt. Sobha Deb & Others
Orissa High Court · (2019) 04 OHC CK 0018
Constitution Of India, 1950 — Article 131Code Of Civil Procedure, 1908 — — Section 96(1), 100, 104(1), 105(1), Order 43 Rule 1
High Courts10 Apr 2019Dismissed
Prasanna Kumar Acharya Vs Divisional Manager, Oriental Insurance Co. Ltd., Cuttack & Another
Orissa High Court · (2019) 04 OHC CK 0003
Insurance Act, 1938 — Section 64VB(2)
High Courts10 Apr 2019Dismissed
Dhoba Moharana Vs Smt. Lili Moharana And Others
Orissa High Court · (2019) 04 OHC CK 0002
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 21 Rule 26, Order 21 Rule 29
High Courts10 Apr 2019Allowed
M/S. K.B. Saha And Sons Industries Pvt. Ltd. & Anr. Vs State Of Orissa & Ors.
Orissa High Court · (2019) 2 ILR(CUT) 247
Orissa Forest Development (Tax On Sale Of Forest Produce By Government Of Orissa Forest Development Corporation) Ordinance, 2003 — Section 2(d), 2(g)(1), 2(g)(2), 2(g)(3), 3, 6Central Sales Tax Act, 1956 — Section 4, 5, 5(3), 6, 6(1)Mines And Minerals (Regulation And Development) Act, 1948 — Section 2, 3
High Courts05 Apr 2019Disposed Of
Manojranjan Nayak Vs State Of Odisha
Orissa High Court · (2019) 04 OHC CK 0016
Code Of Criminal Procedure, 1973 — Section 109(b), 173(2), 204, 216, 228, 232, 397, 397(2), 401, 482Indian Penal Code, 1860 — Section 34, 285, 299, 304, 304A, 308, 328Orissa Fire Services Act, 1993 — Section 17
High Courts05 Apr 2019Dismissed
Basantilata Mishra and others Vs Collector, Kendrapara And Others
Orissa High Court · (2019) 04 OHC CK 0015
Constitution Of India, 1950 — Article 227Evidence Act, 1872 — Section 130, 131Code Of Civil Procedure, 1908 — Order 16 Rule 6, Order 11 Rule 12
High Courts05 Apr 2019Dismissed
Parayakunnil Johan Mathai Vs Rabi Ranjan Sahoo And Others
Orissa High Court · (2019) 04 OHC CK 0014
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 7, Order 6 Rule 17, Order 8 Rule 9
High Courts05 Apr 2019Dismissed
Uma Rout Vs Ajaya Bhatta And Others
Orissa High Court · (2019) 04 OHC CK 0013
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 10Transfer of Property Act 1882 — Section 44
High Courts05 Apr 2019Dismissed
Managing Director, Odisha State Financial Corporation & Another Vs Smt. Gita Devi & Another
Orissa High Court · (2019) 04 OHC CK 0012
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 148
High Courts05 Apr 2019Disposed Of
Shyamlal Kissan Vs State Of Odisha
Orissa High Court · (2019) 04 OHC CK 0011
Code Of Criminal Procedure, 1973 — Section 164, 383Indian Penal Code, 1860 — Section 302, 304IEvidence Act, 1872 — Section 154.
High Courts04 Apr 2019Dismissed
Puspa Nayak And Others Vs State Of Orissa And Others
Orissa High Court · (2019) 04 OHC CK 0009
Constitution of India, 1950 — Section 141
High Courts04 Apr 2019Dismissed
Smt.Bejjupuram Haimabati Vs State Of Orissa And Others
Orissa High Court · (2019) 04 OHC CK 0008
Constitution of India, 1950 — Section 141
High Courts04 Apr 2019Dismissed
Bisakha Pradhan & Another Vs Collector, Cuttack & Another
Orissa High Court · (2019) 04 OHC CK 0007
Constitution of India, 1950 — Section 141Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 37, 51Orissa Estates Abolition Act, 1951 — Section 8(2)
High Courts04 Apr 2019Dismissed
Daitary Sha Vs State Of Orissa And Others
Orissa High Court · (2019) 04 OHC CK 0006
Orissa Prevention Of Land Encroachment Act, 1972 — Section 12, 12(1)
High Courts03 Apr 2019
Sk. Ayub Vs Authorized Officer-Cumasst. Conservator Of Forest & Others
Orissa High Court · (2019) 04 OHC CK 0010
Constitution Of India, 1950 — Article 226, 227Orissa Forest Act, 1972 — Section 52(3), 56(2a)
High Courts03 Apr 2019Disposed Of
M/s. Field Motor Private Limited, Telengapentha, Cuttack Vs Union Of India And Others
Orissa High Court · (2019) 04 OHC CK 0005
Constitution Of India, 1950 — Article 226, 227Madras General Sales Tax Act, 1939 — Section 4, 4A, 35(1)Central Goods And Service Tax, 2017 — Section 140, 141, 172
High Courts03 Apr 2019Disposed Of
Dila Ram Chouhan Vs State Of Odisha
Orissa High Court · (2019) 04 OHC CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37Code Of Criminal Procedure, 1973 — Section 439