High Courts13 Jul 2015Dismissed
Kalia Hati and Others Vs State of Odisha and Others
Orissa High Court · (2016) 1 ILR (Ori) 5
Land Acquisition Act, 1894 - Section 12(2), 17(4), 3(e), 3(f), 3(f)(iv)
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 15 of 34
High Courts10 Jul 2015Allowed
Jayanarayan Mohanta Vs Ratnakar Mohanty and Others
Orissa High Court · (2015) 2 OLR 486
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts10 Jul 2015Allowed
WESCO Ltd. Vs Prabati Ghibila and Others
Orissa High Court · (2015) 120 CLT 1001 : (2015) 2 ILR Ori 398
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4, Order 8 Rule 1, Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts10 Jul 2015Allowed
Rabindra Kumar Mohanty Vs Sujata Mohapatra and Others
Orissa High Court · (2015) 2 OLR 714
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3
High Courts10 Jul 2015Allowed
Western Electricity Supply Company of Orissa Ltd. Vs Prabati Ghibila and Others
Orissa High Court · (2015) 07 OHC CK 0028
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4, Order 8 Rule 1, Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts10 Jul 2015Disposed off
Gulf Oil Corporation Ltd. Vs Manoj Kumar Sahu
Orissa High Court · (2015) 147 FLR 312 : (2015) 2 ILR Ori 508
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 12, 17-B, 33(C)(2), 33C
High Courts10 Jul 2015Dismissed
Nimai Charan Rout Vs General Manager, Utkal Asbestos Ltd.
Orissa High Court · (2015) 147 FLR 171
Industrial Disputes Act, 1947 - Section 25-F
High Courts10 Jul 2015Disposed Off
State Private Industrial Training Center Associations, Orissa Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 682
High Courts10 Jul 2015Dismissed
Bikal Charan Mandal Vs Chief Secy. to Govt. of Odissa
Orissa High Court · (2016) 121 CutLT 33
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Dismissed
Mir Nagvi Askari Vs Andhra Bank and Others
Orissa High Court · (2015) 2 ILR Ori 589 : (2015) LabIC 3876
Banking Regulation Act, 1949 - Section 10(1)(b)(i), 10(b)(1)(i)Criminal Procedure Code, 1973 (CrPC) - Section 389(i)Penal Code, 1860 (IPC) - Section 120(B), 120-B, 409, 420, 467
High Courts09 Jul 2015Dismissed
Susant Kumar Das Vs Orissa State Seeds Corporation
Orissa High Court · (2015) 07 OHC CK 0027
Constitution of India, 1950 - Article 14, 142, 16, 226
High Courts09 Jul 2015Disposed off
Indira Mohapatra Vs State of Odisha and Others
Orissa High Court · (2015) 07 OHC CK 0011
High Courts08 Jul 2015Disposed off
Nirmali Samal Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR Ori 522
Hindu Marriage Act, 1955 - Section 11, 12, 16
High Courts07 Jul 2015Partly Allowed
Nirupama Barik Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 705 : (2015) 2 OLR 569
Bihar and Orissa Excise Act, 1915 - Section 26(1)
High Courts07 Jul 2015Disposed off
Trinath Dev Primary F.C.S. Ltd. Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0022
High Courts07 Jul 2015Partly Allowed
Nayan Kumari Das and Others Vs Trailokyanath Rout and Others
Orissa High Court · (2015) 07 OHC CK 0020
Motor Vehicles Act, 1988 - Section 173
High Courts07 Jul 2015Dismissed
Dilip Kumar Sahu Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0018
Constitution of India, 1950 - Article 226, 227Orissa Prevention of Land Encroachment Act, 1972 - Section 4, 6
High Courts06 Jul 2015Dismissed
Rabindra Sahoo Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 579
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 323, 341, 376, 506
High Courts06 Jul 2015Dismissed
Jituram Boipal Vs Union of India and Others
Orissa High Court · (2015) 07 OHC CK 0012
Constitution of India, 1950 - Article 14, 226
High Courts02 Jul 2015Partly Allowed
Benudhar Mahalik and Others Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 601
Criminal Procedure Code, 1973 (CrPC) - Section 235(2), 313, 360, 361Penal Code, 1860 (IPC) - Section 148, 307, 323, 324, 34Probation of Offenders Act, 1958 - Section 3, 4