High Courts22 Jun 2015Dismissed
Institute of Rural Development and Others Vs State of Orissa and Others
Orissa High Court · (2015) 06 OHC CK 0031
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 17 of 34
High Courts22 Jun 2015Allowed
Bikram Rout Vs State of Orissa
Orissa High Court · (2015) CriLJ 3671 : (2016) 1 OLR 151
Criminal Procedure Code, 1973 (CrPC) - Section 82, 83Penal Code, 1860 (IPC) - Section 109, 366, 376, 376(2)(g)
High Courts22 Jun 2015Allowed
Rabindra Lele and Others Vs George Bhaktan
Orissa High Court · (2015) CriLJ 4734 : (2016) 1 Crimes 278 : (2015) 2 OLR 651
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1)(b), 195(1)(b)(ii), 200, 202Penal Code, 1860 (IPC) - Section 425, 468, 471
High Courts19 Jun 2015Allowed
Siba Charan Pradhan Vs D.F.O., Rairakhol Division and Others
Orissa High Court · (2015) 120 CLT 1028 : (2015) 5 FLT 785 : (2015) 2 ILR Ori 338 : (2015) 2 OLR 436
Constitution of India, 1950 - Article 226, 227Forest (Conservation) Act, 1980 - Section 2
High Courts19 Jun 2015Allowed
Prakash Mishra Vs State of Odisha and Others
Orissa High Court · (2015) CriLJ 4330 : (2015) 2 ILR Ori 57 : (2015) 2 OLR 93
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 482Penal Code, 1860 (IPC) - Section 120-A, 120-B, 161
High Courts19 Jun 2015Allowed
Sarojkanta Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · (2015) 3 LLN 254 : (2015) 2 OLR 367
High Courts19 Jun 2015Allowed
Nirupama Behera Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 1023 : (2015) 2 ILR Ori 233
High Courts19 Jun 2015Dismissed
Tapas Kumar Roul Vs State Bank of India and Others
Orissa High Court · (2015) 06 OHC CK 0010
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 409
High Courts19 Jun 2015Disposed Off
Priyabrata Mohanty Vs State of Orissa
Orissa High Court · (2015) 2 OLR 605
Penal Code, 1860 (IPC) - Section 34, 467, 468, 471
High Courts18 Jun 2015
Anatha Bandhu Mandal Vs State of Orissa and Others
Orissa High Court · AIR 2015 Ori 143 : (2015) 120 CLT 897 : (2015) 2 ILR Ori 117 : (2015) 2 OLR 1
Orissa Forest Act, 1972 - Section 2 (e), 56, 56(1), 56(2-a), 58Orissa Kendu Leaves (Control of Trade) Act, 1961 - Section 14
High Courts18 Jun 2015Allowed
Ashok Kumar Gupta Vs State
Orissa High Court · (2015) 2 ILR Ori 1040
Criminal Procedure Code, 1973 (CrPC) - Section 313Essential Commodities Act, 1955 - Section 7, 7(1)(a)(ii)
High Courts18 Jun 2015Dismissed
Bhuban Khadia Vs State of Orissa
Orissa High Court · (2015) CriLJ 3700
Penal Code, 1860 (IPC) - Section 323, 436, 506
High Courts18 Jun 2015Dismissed
Chandrakanti Dash Vs Rajendramani Devi and Others
Orissa High Court · (2015) 06 OHC CK 0012
Specific Relief Act, 1963 - Section 16(c), 19, 24(b)
High Courts18 Jun 2015Disposed off
Udaya Majhi and Others Vs Hadia Majhi and Others
Orissa High Court · (2016) 1 ILR (Ori) 74
High Courts17 Jun 2015Disposed off
Sankarsan Samantaray and Others Vs Jayanta Routray and Others
Orissa High Court · (2015) 120 CLT 891 : (2015) 2 ILR Ori 45
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Orissa Land Reforms Act, 1960 - Section 26(2), 29Specific Relief Act, 1963 - Section 41, 41(h)
High Courts17 Jun 2015Dismissed
Baljit Singh and Others Vs Kamal Kishore Bhawsinka and Others
Orissa High Court · (2015) 2 OLR 234
Contract Act, 1872 - Section 31State Financial Corporations Act, 1951 - Section 29Transfer of Property Act, 1882 - Section 106, 53A, 53-A
High Courts17 Jun 2015Disposed off
Sania Vs State of Odisha
Orissa High Court · (2015) 2 ILR Ori 199 : (2015) 2 OLR 250
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 439Penal Code, 1860 (IPC) - Section 294, 307, 323, 34, 379
High Courts17 Jun 2015Dismissed
Rajesh Vig Vs Shiv Prakash Mundra
Orissa High Court · AIR 2015 Ori 161
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, Order 8 Rule 6AGeneral Clauses Act, 1897 - Section 27Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts17 Jun 2015Dismissed
Kalu Sahu and Others Vs Kundana Sahu and Others
Orissa High Court · (2015) 2 OLR 673
Evidence Act, 1872 - Section 68Hindu Succession Act, 1956 - Section 14
High Courts17 Jun 2015Allowed
Ram Subhaban Kuchhi Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 75
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)