COURT ARCHIVE

Orissa High Court judgments, 2015

665 judgments · page 16 of 34

High Courts02 Jul 2015Dismissed

Sarat Kumar Sahani Vs Union of India and Others

Orissa High Court · (2015) LabIC 3964

Armed Forces Tribunals Act, 2007 - Section 14, 15, 30, 31Constitution of India, 1950 - Article 136, 136(2), 141, 226, 227Contract Act, 1872 - Section 19, 31

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High Courts01 Jul 2015Disposed off

Ahmedulla Khan Vs Hindustan Petroleum Corporation Limited and Others

Orissa High Court · (2015) 2 OLR 223

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High Courts01 Jul 2015Dismissed

Naliniprava Rout and Others Vs Kanhu Charan Sahu

Orissa High Court · (2015) 07 OHC CK 0026

Civil Procedure Code, 1908 (CPC) - Section 100-AConstitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 137, 138

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High Courts01 Jul 2015Disposed off

Nirupama Mohapatra Vs Sabyasachi Mohapatra

Orissa High Court · (2015) 07 OHC CK 0025

Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 9

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High Courts30 Jun 2015Dismissed

Umarani Mudra and Others Vs Chief Administrator, Lord Jagannath Temple

Orissa High Court · (2015) 120 CLT 1011 : (2015) 2 ILR Ori 293

Civil Procedure Code, 1908 (CPC) - Section 151, 24Constitution of India, 1950 - Article 227

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High Courts30 Jun 2015

Kalia Hati and Others Vs State of Odisha and Others

Orissa High Court · AIR 2015 Ori 138 : (2015) 120 CLT 803 : (2015) 2 ILR Ori 9 : (2015) 2 OLR 227 : (2016) 1 SCT 334

Orissa Industrial Infrastructure Development Corporation Act, 1980 - Section 14, 14(i), 14(ii), 15, 2(h)

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High Courts29 Jun 2015Dismissed

Bhujabal Bagh and Others Vs State of Orissa

Orissa High Court · (2015) 06 OHC CK 0025

Penal Code, 1860 (IPC) - Section 376 (2) (g), 376(2)(g)

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High Courts29 Jun 2015Dismissed

Ainthu Charan Senapati Vs State of Orissa and Others

Orissa High Court · (2015) 06 OHC CK 0020

Constitution of India, 1950 - Article 226Orissa Land Reforms Act, 1960 - Section 2Orissa Prevention of Land Encroachment Act, 1972 - Section 3(a-1), 9

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High Courts29 Jun 2015Allowed

Dolamani Pradhan Vs State of Orissa

Orissa High Court · (2016) 121 CutLT 451

Penal Code, 1860 (IPC) - Section 307

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High Courts29 Jun 2015Dismissed

Bhujabal Bagh Vs State of Orissa

Orissa High Court · (2016) sup1 CutLTCriminal 123

Penal Code, 1860 (IPC) - Section 376(2)(g)

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High Courts26 Jun 2015Disposed off

Susil Kumar Motwani Vs Bebi Pattnaik and Others

Orissa High Court · (2015) 120 CLT 1019 : (2015) 2 ILR Ori 255

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 - Article 227

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High Courts26 Jun 2015Dismissed

Chanda Vs Rama Chandra Sahu and Others

Orissa High Court · (2015) 06 OHC CK 0023

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 - Section 6Orissa Land Reforms Act, 1960 - Section 19(1)(c)

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High Courts25 Jun 2015Disposed off