High Courts21 Jul 2015Allowed

Bijaya Naik Vs State of Orissa

Orissa High Court · (2015) 2 ILR Ori 852

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 374(2)Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302