High Courts28 Jul 2015Dismissed
Bibhuti Bhusan Mishra Vs Paradip Port Trust and Others
Orissa High Court · (2015) 07 OHC CK 0056
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 13 of 34
High Courts28 Jul 2015Disposed off
Banya Jal Vs Principal, S.C.B. Dental College and Hospital and Others
Orissa High Court · (2015) 07 OHC CK 0055
Constitution of India, 1950 - Article 246, 254University Grants Commission Act, 1956 - Section 26
High Courts28 Jul 2015Disposed off
Madhumala Bisoyee and Others Vs Odisha Public Service Commission and Others
Orissa High Court · (2015) LabIC 4611 : (2015) 2 OLR 413
Constitution of India, 1950 - Article 315, 335
High Courts27 Jul 2015Allowed
State of Orissa and Others Vs Golekha Chandra Routray and Others
Orissa High Court · (2015) 2 OLR 480
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(i)(d), 7
High Courts27 Jul 2015Allowed
State of Orissa and Others Vs Golekha Ch. Routray and Others
Orissa High Court · (2015) 2 ILR Ori 443
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(i)(d), 7
High Courts27 Jul 2015Allowed
ABC Trans Carriers Pvt. Ltd. Vs Paradip Port Trust and Others
Orissa High Court · (2015) 2 ILR Ori 422
Constitution of India, 1950 - Article 12, 14, 16, 19, 19(1)
High Courts27 Jul 2015Allowed
Srikanta Kishore Mallick and Others Vs State of Orissa and Others
Orissa High Court · (2016) 121 CLT 365 : (2015) 2 OLR 536
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 120-B, 307, 323, 324, 325
High Courts27 Jul 2015
Laxman Bachha and Others Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 307, 323, 324, 325
High Courts27 Jul 2015Allowed
ABC Trans Carriers Pvt. Ltd. and Others Vs Paradip Port Trust and Others
Orissa High Court · (2015) 2 OLR 574
Constitution of India, 1950 - Article 12, 14, 16, 19, 19(1)
High Courts27 Jul 2015Allowed
Srikanta Kishore Mallick Vs State of Orissa
Orissa High Court · (2016) 121 CutLT 365
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts24 Jul 2015
Kashinath Das Mohapatra Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR Ori 527
Constitution of India, 1950 - Article 14, 21
High Courts24 Jul 2015Dismissed
Ananta Ram Behera and Others Vs State of Odisha and Others
Orissa High Court · (2015) 07 OHC CK 0036
Constitution of India, 1950 - Article 14
High Courts24 Jul 2015
Sanjay Kumar Das Burma Vs Lalatendu Bidyadhar Mohapatra
Orissa High Court · (2015) 07 OHC CK 0008
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Representation of the People Act, 1951 - Section 100, 100(1)(d)(iii), 117, 123(1)(A), 123(4)
High Courts24 Jul 2015
Gayatri Brick Industries Vs State of Odisha
Orissa High Court · (2016) 1 ILR (Ori) 54 : (2015) 86 VST 421
High Courts23 Jul 2015Dismissed
Divisional Manager National Insurance Co. Ltd. Vs Dura Del and Others
Orissa High Court · (2015) 2 OLR 559
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts23 Jul 2015Dismissed
Mideast Integrated Steel Limited and Others Vs Industrial Promotion and Investment Corporation of Orissa Limited
Orissa High Court · (2015) 2 ILR Ori 621 : (2015) 2 OLR 473
Civil Procedure Code, 1908 (CPC) - Section 100-AConstitution of India, 1950 - Article 142, 226
High Courts23 Jul 2015Dismissed
Cuttack Central Cooperative Bank Ltd. Vs Controlling Authority-cum- under The Psayment of Gratuity Act-cum-Asst. Labour Commissioner and Others
Orissa High Court · (2015) 147 FLR 167 : (2015) LabIC 3892
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 15, 15(1), 4(6), 7(7)
High Courts23 Jul 2015Disposed off
Gyan Chand Mahapatra Vs State of Odisha and Others
Orissa High Court · (2015) 07 OHC CK 0035
High Courts22 Jul 2015Allowed
Basant Kumar Singhdeo and Others Vs The Collector-cum-District Magistrate and Others
Orissa High Court · (2015) 07 OHC CK 0051
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 15(1), 37, 41, 5(1), 51Orissa Prevention of Land Encroachment Act, 1972 - Section 16
High Courts22 Jul 2015Dismissed
Rama Chandra Chaudhury Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0048
Constitution of India, 1950 - Article 226Orissa Prevention of Land Encroachment Act, 1972 - Section 7, 8-A