High Courts05 Nov 2009
Rangadhar Nayak Vs Fertilizer Corporation of India, Ltd. and Others
Orissa High Court · (2009) 2 ILR (Ori) 756
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 7 of 45
High Courts05 Nov 2009Allowed
Ranjan Kumari Singh Vs Santosh Kumar Singh
Orissa High Court · AIR 2010 Ori 62 : (2010) 1 OLR 149
High Courts05 Nov 2009Dismissed
Hemalata Sahu Vs Sugyani Sahu
Orissa High Court · AIR 2010 Ori 35 : (2010) 109 CLT 879 : (2009) 2 OLR 1117 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts05 Nov 2009Dismissed
Rajeswari Mishra Vs Sidhartha Pandit
Orissa High Court · AIR 2010 Ori 41 : (2010) 109 CLT 516 : (2009) 2 OLR 1061 Supp
Hindu Marriage Act, 1955 — Section 12Marriage Laws (Amendment) Act, 1999 — Section 5(ii)(c)
High Courts04 Nov 2009Allowed
Mirza Asaf Alii Baig and Another and Parsuram Bihari Vs State of Orissa
Orissa High Court · (2010) CLT 104 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 120B, 302, 452
High Courts04 Nov 2009Allowed
Ganeswar Rout and Sarat Kumar Nayak Vs State of Orissa
Orissa High Court · (2010) CLT 827 (Suppl Crl) : (2010) CLT 803 (Suppl Crl) : (2010) 1 OLR 573 Supp : (2010) OLR 827 (Suppl Crl) : (2010) OLR 803 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 30(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts04 Nov 2009
Mandingi Majhi Vs State of Orissa
Orissa High Court · (2010) CLT 715 (Suppl Crl) : (2010) 1 OLR 576 Supp : (2010) OLR 715 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Nov 2009Allowed
Khetramohan Patayat Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 708 : (2010) 1 OLR 449 Supp
Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts03 Nov 2009Allowed
Suresh Mehera and Others Vs Subha Chaulia and Others
Orissa High Court · (2010) 109 CLT 39 : (2009) 2 OLR 984
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts03 Nov 2009
Subash Chandra Das Vs State of Orissa and Another
Orissa High Court · (2010) 1 OLR 127
High Courts30 Oct 2009Allowed
In Re: State
Orissa High Court · (2009) 10 OHC CK 0092
Constitution of India, 1950 — Article 226
High Courts30 Oct 2009Dismissed
National Insurance Co. Ltd. Vs R.S. Printers and Another
Orissa High Court · (2010) 109 CLT 710 : (2010) 1 OLR 832 Supp
High Courts30 Oct 2009Allowed
Subash Chandra Panda Vs State of Orissa
Orissa High Court · (2010) 1 Crimes 1035 : (2009) 44 OCR 859 : (2009) 2 OLR 946
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60(3)
High Courts30 Oct 2009
State of Orissa Vs Banita
Orissa High Court · (2010) 109 CLT 146 : (2010) 1 OLR 835 Supp : (2010) 29 VST 477
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts30 Oct 2009Dismissed
State of Orissa Vs Banita, CTC
Orissa High Court · (2010) 1 ILR (Ori) 555
Income tax Act, 1922 — Section 66Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts30 Oct 2009Allowed
Laxmi Narayan Das and Others Vs State of Orissa and Another
Orissa High Court · (2009) 2 ILR (Ori) 703
Constitution of India, 1950 — Article 226Orissa Survey and Settlement Act, 1958 — Section 15
High Courts29 Oct 2009
Beeru ' Vinod Kumar Singh and Others Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 814 : (2009) 44 OCR 855 : (2009) 2 OLR 1001 Supp
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts29 Oct 2009
Md. Noorullah Shareef Vs Senior Post Master, General Post Office (GPO)
Orissa High Court · (2010) 109 CLT 372 : (2010) 1 OLR 42
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts29 Oct 2009
Dr. Surendra Mishra Vs State of Orissa and Another
Orissa High Court · (2010) 1 OLR 510
High Courts29 Oct 2009
Bajaranglal Lacha Vs Maniklal Bhattar and Others and Shyam Sundar Bhattar and Others
Orissa High Court · (2010) 109 CLT 61 : (2009) 2 OLR 980
Transfer of Property Act, 1882 — Section 106