High Courts06 Jan 2009

Arakhita Sahoo Vs State of Orissa

Orissa High Court · (2009) CLT 346 (Suppl Crl) : (2009) 1 OLR 100 Supp : (2009) OLR 346 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Jan 2009Dismissed

Karunakar Samal Vs State of Orissa and Others

Orissa High Court · (2009) CLT 167 (Suppl Crl) : (2009) 1 OLR 97 Supp : (2009) OLR 167 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 294, 323, 34, 342, 384Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4