High Courts17 Nov 2009Allowed

Fakira Rana Vs State of Orissa

Orissa High Court · (2010) CLT 340 (Suppl Crl) : (2010) 1 OLR 75 : (2010) OLR 340 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302