High Courts17 Nov 2009
Sibendhu Sekhar Mishra Vs State of Orissa and Another
Orissa High Court · (2010) 2 BC 1 : (2010) 109 CLT 26 : (2009) 2 OLR 975
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 6 of 45
High Courts17 Nov 2009
Swapanananda Pattanayak Vs State of Orissa and Others
Orissa High Court · (2010) 1 OLR 304
Criminal Procedure Code, 1973 (CrPC) — Section 25
High Courts16 Nov 2009
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Minka Munda and Others
Orissa High Court · (2010) 109 CLT 63 : (2009) 2 OLR 982
Motor Vehicles Act, 1988 — Section 147(1)
High Courts13 Nov 2009Allowed
S. Simanchal Patro Vs State of Orissa
Orissa High Court · (2010) 1 OLR 916
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 Nov 2009Allowed
Jhuri Goudo and Another Vs State of Orissa
Orissa High Court · (2010) CLT 412 (Suppl Crl) : (2010) 1 ILR (Ori) 103 : (2010) 1 OLR 451 Supp : (2010) OLR 412 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Nov 2009Dismissed
National Insurance Company Ltd. Vs Kalyani Nayak and Another
Orissa High Court · (2011) ACJ 1207 : (2010) 109 CLT 262 : (2010) 1 OLR 114 : (2011) 7 RCR(Civil) 2246
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts13 Nov 2009Dismissed
The State of Orissa Vs Santi Kumar Mitra and Another
Orissa High Court · (2010) 109 CLT 706 : (2010) 1 OLR 853 Supp
High Courts12 Nov 2009Allowed
Deepak Kumar Dash Vs State of Orissa
Orissa High Court · (2010) CLT 583 (Suppl Crl) : (2010) 1 OLR 227 : (2010) OLR 583 (Suppl Crl) : (2011) 6 RCR(Criminal) 744
Penal Code, 1860 (IPC) — Section 302
High Courts12 Nov 2009
B. Yasabanta Narayan Deo and Another Vs Land Acquisition Officer and Another
Orissa High Court · (2010) 109 CLT 567 : (2010) 1 OLR 851 Supp
Land Acquisition Act, 1894 — Section 28
High Courts11 Nov 2009Dismissed
Oriental Insurance Company Ltd. Vs Gouranga Charan Behera and Another
Orissa High Court · (2010) 109 CLT 71 : (2010) 1 OLR 841 Supp
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts11 Nov 2009Dismissed
Sub-Collector-cum-Returning Officer Vs Sri Pradipta Kumar Naik
Orissa High Court · (2010) CLT 88 (Suppl Crl) : (2010) OLR 88 (Suppl Crl) : (2009) 2 OLR 961
Penal Code, 1860 (IPC) — Section 177Representation of the People Act, 1951 — Section 125A, 33A
High Courts11 Nov 2009Dismissed
Central Inland Water Transport Corporation Employees Cooperative Society Ltd. and Another Vs Collector and Others
Orissa High Court · (2010) 109 CLT 42 : (2009) 2 OLR 992
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts10 Nov 2009Allowed
Manua Gouda Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 308
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts10 Nov 2009
Smt. Puspalata Parida Vs The Block Development Officer-cum-Election Officer
Orissa High Court · (2009) 108 CLT 785 : (2009) 2 OLR 993 Supp
High Courts10 Nov 2009Allowed
Shree Ranisati Processors (P) Ltd. Vs Gayatri Panda
Orissa High Court · (2010) 109 CLT 145 : (2010) 1 OLR 300
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts10 Nov 2009Allowed
Bishikeshan Bagh and Another Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 626
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Nov 2009Allowed
Pravakar Baitha Vs State of Orissa
Orissa High Court · (2009) 11 OHC CK 0059
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302, 304Police Act, 1861 — Section 1
High Courts06 Nov 2009Dismissed
Mansoor Saha and Others Vs Ramesh Chandra Giri ' Ramesh Giri and Others
Orissa High Court · (2009) 11 OHC CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 174Explosive Substances Act, 1908 — Section 7Penal Code, 1860 (IPC) — Section 302, 34, 394, 396, 457
High Courts06 Nov 2009
Sri Sanjib Kishore Dash Vs Secretary to Govt. of Orissa, Health and Family Welfare Department and Another
Orissa High Court · (2009) 108 CLT 865 : (2010) 124 FLR 904 : (2009) 2 OLR 995
High Courts06 Nov 2009Allowed
Dr. Ipsita Mishra and Others Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 339 : (2010) 1 OLR 154 Supp
Constitution of India, 1950 — Article 14