High Courts28 Oct 2009
Nikhil Kumar Dash Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 584
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 8 of 45
High Courts28 Oct 2009Dismissed
Golakha Bihari Subudhi Vs Patitapaban Bisoi
Orissa High Court · (2009) 2 ILR (Ori) 753
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Oct 2009
Purna Chandra Biswal Vs Kanhu @ Sudhansu Sekhar Mohapatra and Others
Orissa High Court · (2010) 1 Crimes 942 : (2009) 2 OLR 892
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts28 Oct 2009Allowed
Kanakmanjari Institute of Pharmaceutical Sciences Vs Biju Patnaik University of Technology (BPUT) and Another
Orissa High Court · (2010) 109 CLT 655 : (2010) 1 OLR 145 Supp
Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 4(1), 4(2), 4(4)
High Courts28 Oct 2009
Ram Prit Singh Vs Union of India (UOI) and Others
Orissa High Court · (2010) 109 CLT 152 : (2010) 124 FLR 896 : (2010) 1 OLR 51
High Courts28 Oct 2009Dismissed
Shree Laxmidhar Seth Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 581 : (2010) 1 OLR 824 Supp
Penal Code, 1860 (IPC) — Section 294, 448, 506
High Courts28 Oct 2009
Prafulla Chandra Das and Another Vs Anem Bhengra ' Munda and Others
Orissa High Court · (2009) 108 CLT 821 : (2009) 2 OLR 902
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Oct 2009
Sasmita Mohanty and Another Vs Orissa University of Agriculture and Technology and Others
Orissa High Court · (2009) 10 OHC CK 0022
Constitution of India, 1950 — Article 136, 14, 226, 32
High Courts28 Oct 2009
Jitendra Kumar Mishra Vs State of Orissa
Orissa High Court · (2009) 2 OLR 901
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 317, 401, 482
High Courts27 Oct 2009
State of Orissa Vs Agasti Kumar Sahoo and Another
Orissa High Court · (2010) 1 OLR 80
Criminal Procedure Code, 1973 (CrPC) — Section 300(1), 300(4)Penal Code, 1860 (IPC) — Section 304
High Courts27 Oct 2009Dismissed
Artatrana Swain Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 564 : (2010) 1 OLR 821 Supp
Constitution of India, 1950 — Article 142
High Courts27 Oct 2009
Amiya Ranjan Rout Vs Barsuan Iron Mines Cooperative Credit Society Ltd. and Others
Orissa High Court · (2010) 109 CLT 577 : (2010) 1 OLR 131 Supp
Orissa Co-operative Societies Act, 1962 — Section 16A(1)(d), 28(2a)(i)(ii)
High Courts27 Oct 2009
Shuvam Construction Pvt. Ltd. Vs Smt. Babita Mohanty and Another
Orissa High Court · AIR 2010 Ori 65 : (2010) 109 CLT 368 : (2010) 1 OLR 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10, 151
High Courts27 Oct 2009
Rupa Santa and Another Vs State of Orissa
Orissa High Court · (2010) CLT 330 (Suppl Crl) : (2009) 44 OCR 857 : (2010) OLR 330 (Suppl Crl) : (2009) 2 OLR 957 : (2011) 6 RCR(Criminal) 1922
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts27 Oct 2009Dismissed
Principal Secretary to Govt. of Orissa and Others Vs Managing Committee of Sri Jatindranath High School
Orissa High Court · (2010) 109 CLT 491 : (2010) 1 OLR 817 Supp
Limitation Act, 1963 — Section 5Orissa Education Act, 1969 — Section 24B
High Courts27 Oct 2009Allowed
Chintamani Sahu Vs State of Orissa
Orissa High Court · (2010) CLT 328 (Suppl Crl) : (2009) 44 OCR 853 : (2010) OLR 328 (Suppl Crl) : (2009) 2 OLR 959 : (2011) 6 RCR(Criminal) 1606
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302
High Courts27 Oct 2009
State of Orissa Vs Tatana ' Om Tatsat Acharya
Orissa High Court · (2010) CLT 422 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Oct 2009
Mataka @ Pradhan Majhi Vs State of Orissa
Orissa High Court · (2010) CLT 724 (Suppl Crl) : (2010) 1 OLR 440 Supp : (2010) OLR 724 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Oct 2009Dismissed
Kuna @ Ganeswar Majhi Vs State of Orissa
Orissa High Court · (2010) CLT 805 (Suppl Crl) : (2010) 1 OLR 570 Supp : (2010) OLR 805 (Suppl Crl)
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts23 Oct 2009
Biranchi Kumar Parida Vs State of Orissa
Orissa High Court · (2009) 2 OLR 977
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319