High Courts22 Oct 2009
Pradipta Kumar Sahani Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 155 : (2010) 125 FLR 911 : (2010) OLR 813 Supp
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 9 of 45
High Courts22 Oct 2009Allowed
Zenith Mining Pvt. Ltd. Vs Collector and Others
Orissa High Court · (2010) 109 CLT 173 : (2010) 1 OLR 809 Supp
Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 8, 8(2)
High Courts22 Oct 2009
Lakshya India Vs State of Orissa and Others
Orissa High Court · (2009) 10 OHC CK 0010
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3), 457
High Courts21 Oct 2009
Gandharba Behera Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 213 : (2010) 1 OLR 792 Supp
Constitution of India, 1950 — Article 14
High Courts21 Oct 2009Dismissed
Oriental Insurance Company Ltd. Vs Dulal Mandal and Others
Orissa High Court · (2010) 109 CLT 168 : (2010) 1 OLR 799 Supp
Motor Vehicles Act, 1939 — Section 110A, 110C(2A), 96(2)Motor Vehicles Act, 1988 — Section 149(7)
High Courts21 Oct 2009Allowed
Ranjan Acharya ' Ranjan Kumar Acharya Vs Arjun Rout and Another
Orissa High Court · AIR 2010 Ori 76 : (2010) 109 CLT 158 : (2010) 1 OLR 493
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Registration of Births and Deaths Act, 1969 — Section 15
High Courts21 Oct 2009
Rabindra Bhoi Vs Chief Executive Officer, Central Electricity Supply Utility and Another
Orissa High Court · (2010) 109 CLT 163 : (2010) 1 OLR 804 Supp
Electricity (Supply) Act, 1948 — Section 29Telegraph Act, 1885 — Section 10, 16(3)
High Courts20 Oct 2009
State of Orissa Vs Arjun Chetty and Others
Orissa High Court · (2010) CLT 733 (Suppl Crl) : (2010) 1 OLR 428 Supp : (2010) OLR 733 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts20 Oct 2009Dismissed
State of Orissa Vs Madan Bidika and Others
Orissa High Court · (2010) CLT 751 (Suppl Crl) : (2010) 1 OLR 422 Supp : (2010) OLR 751 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 235Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 506
High Courts20 Oct 2009Allowed
Ram Kumar Jain Vs Ramakanta Goud and Others
Orissa High Court · AIR 2010 Ori 37 : (2010) 109 CLT 591 : (2010) 1 OLR 447
Orissa Municipal Act, 1950 — Section 18, 21
High Courts20 Oct 2009
Masi Santa Vs State of Orissa
Orissa High Court · (2010) CLT 549 (Suppl Crl) : (2010) 1 OLR 426 Supp : (2010) OLR 549 (Suppl Crl)
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Oct 2009Dismissed
Tunia @ Hemanta Kumar Sahu Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 776 : (2010) 1 OLR 411 Supp
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Oct 2009Dismissed
State of Orissa Vs Panchanan Jena and Another
Orissa High Court · (2010) CLT 426 (Suppl Crl) : (2010) 1 ILR (Ori) 94 : (2010) 1 OLR 414 Supp : (2010) OLR 426 (Suppl Crl)
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 166, 313Penal Code, 1860 (IPC) — Section 100, 302, 34
High Courts19 Oct 2009Dismissed
State of Orissa Vs Dolamani @ Mangan Mehera and Others
Orissa High Court · (2010) 1 OLR 407 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 235Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325
High Courts16 Oct 2009Allowed
B.S. Saxena Vs Arunima Kumari and Others
Orissa High Court · (2010) 109 CLT 177 : (2010) 1 OLR 503
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(c)
High Courts15 Oct 2009Allowed
Shri Chakraram Samal and Another Vs Radhamani Palaka and Others
Orissa High Court · (2011) ACJ 770 : AIR 2010 Ori 73 : (2010) 1 OLR 338
Insurance Act, 1938 — Section 39
High Courts15 Oct 2009Allowed
Khetramohan Panda and Others Vs State of Orissa
Orissa High Court · (2010) CLT 111 (Suppl Crl) : (2010) CriLJ 498 : (2010) OLR 111 (Suppl Crl) : (2009) 2 OLR 1103 Supp
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts15 Oct 2009
Padia @ Pradeep Kumar Samal Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 779 : (2010) 1 OLR 400 Supp
Penal Code, 1860 (IPC) — Section 109, 302, 304, 34
High Courts15 Oct 2009Dismissed
Upendra Jena Vs Regional Director, ESI Corporation and Another
Orissa High Court · (2009) 108 CLT 873 : (2010) 124 FLR 893 : (2010) 3 LLJ 588 : (2009) 2 OLR 991 Supp
Employees State Insurance Act, 1948 — Section 77(1A), 82
High Courts15 Oct 2009
Pramod Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (2009) 2 OLR 783