High Courts04 May 1981
Somanath Choudhury Vs Union of India (UOI)
Orissa High Court · (1981) 52 CLT 56 : (1981) CriLJ 1458
Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 409, 420
COURT ARCHIVE
Orissa High Court judgments, 1981
241 judgments · page 9 of 13
High Courts01 May 1981Allowed
State of Orissa Vs Kirtan Bhuyan and Others
Orissa High Court · (1981) 52 CLT 155
Penal Code, 1860 (IPC) — Section 147, 148, 149, 232, 302
High Courts01 May 1981Dismissed
Suresh Kumar Moharana and Others Vs Brundaban Barik and Another
Orissa High Court · AIR 1981 Ori 203 : (1981) 52 CLT 181 : (1983) 54 CompCas 264
Motor Vehicles Act, 1939 — Section 110B, 110DOrissa Motor Vehicles (Accidents Claims Tribunals) Rules, 1960 — Rule 16, 17, 19
High Courts28 Apr 1981Dismissed
State of Orissa and Another Vs Consolidated Construction Company (Engineers and Contractors) and Another
Orissa High Court · AIR 1981 Ori 166 : (1981) 52 CLT 63
Arbitration Act, 1940 — Section 14, 2, 29, 39Evidence Act, 1872 — Section 115
High Courts27 Apr 1981Dismissed
State of Orissa and Others Vs Calcutta Company Limited
Orissa High Court · AIR 1981 Ori 206
Contract Act, 1872 — Section 74
High Courts24 Apr 1981Allowed
Dr. Sapan Kumar Palit Vs State of Orissa and Another
Orissa High Court · (1981) 51 CLT 562
Constitution of India, 1950 — Article 14, 16Orissa Medical Education Service (Recruitment) Rules, 1979 — Rule 15, 3, 4, 4(1)
High Courts24 Apr 1981Dismissed
State of Orissa Vs Harihar Palo
Orissa High Court · AIR 1981 Ori 141 : (1981) 52 CLT 121
Arbitration Act, 1940 — Section 30, 8
High Courts24 Apr 1981Allowed
Rajkishore Senapati and Others Vs Utkal University and Another
Orissa High Court · AIR 1982 Ori 188 : (1981) 52 CLT 1
Evidence Act, 1872 — Section 115
High Courts24 Apr 1981Dismissed
State of Orissa Vs R.C. Sahoo
Orissa High Court · AIR 1981 Ori 140
Arbitration Act, 1940 — Section 29, 30, 39
High Courts24 Apr 1981Allowed
Benudhar Sahu Vs Batakrushna Rath and Another
Orissa High Court · (1981) 52 CLT 11
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts23 Apr 1981
Commissioner of Income Tax Vs Abdul Gafoor
Orissa High Court · (1981) 131 ITR 577
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts22 Apr 1981
Parameswar Bagh and Others Vs State of Orissa and Others
Orissa High Court · AIR 1981 Ori 154 : (1981) 51 CLT 553
Constitution of India, 1950 — Article 226
High Courts21 Apr 1981
SAHU and CO. Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1981) 24 CTR 70 : (1981) 132 ITR 122
Income Tax Act, 1961 — Section 236, 256, 260
High Courts21 Apr 1981Dismissed
Gadadhar Das Vs Jatindranath Das and Others
Orissa High Court · AIR 1981 Ori 142
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 21(2)
High Courts21 Apr 1981Dismissed
Sajani Bewa and Another Vs Kartik Sahu and Others
Orissa High Court · AIR 1981 Ori 157 : (1981) 52 CLT 9
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Apr 1981
Sahu and Co. Vs Commissioner of Income Tax
Orissa High Court · (1981) 24 CTR 70 : (1981) 132 ITR 122
Income Tax Act, 1961 — Section 148, 256(2), 260(1)
High Courts20 Apr 1981
Commissioner of Wealth Tax Vs K.B. Pradhan
Orissa High Court · (1981) 51 CLT 535 : (1981) 130 ITR 393
Wealth Tax Act, 1957 — Section 5(1)
High Courts20 Apr 1981Dismissed
State of Orissa Vs B.N. Agarwala
Orissa High Court · AIR 1981 Ori 124 : (1981) 52 CLT 37
Arbitration Act, 1940 — Section 13, 29
High Courts20 Apr 1981
Narayan Nepak Vs Commissioner of Income Tax
Orissa High Court · (1981) 51 CLT 578 : (1981) 51 CLT 573 : (1982) 136 ITR 133
Income Tax Act, 1961 — Section 171, 2(31), 256(2), 3, 4
High Courts20 Apr 1981Dismissed
Capital Talkies Vs Commissioner of Income Tax
Orissa High Court · (1981) 51 CLT 540
Appellate Tribunal Rules, 1963 — Rule 10Income Tax Act, 1961 — Section 139(1), 256(2), 271(1)(1)