High Courts04 Jan 1981Allowed
The Workmen of the Orissa Police Co-operative Syndicate Vs The State of Orissa and Others
Orissa High Court · (1982) 53 CLT 279
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 12, 12(5), 2, 22