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Orissa High Court judgments, 1981

241 judgments · page 12 of 13

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High Courts02 Feb 1981

Commissioner of Income Tax Vs Harish Chandra Gupta

Orissa High Court · (1981) 51 CLT 285 : (1981) 132 ITR 799

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High Courts02 Feb 1981

Commissioner of Income Tax Vs Utkal Machineries Ltd.

Orissa High Court · (1981) 51 CLT 260 : (1981) 131 ITR 650

Companies Act, 1956 — Section 3(1), 43AIncome Tax Act, 1961 — Section 37(1)
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High Courts02 Feb 1981Allowed

Sureswar Mohapatra and Another Vs State of Orissa and Others

Orissa High Court · AIR 1981 Ori 72 : (1981) 51 CLT 269

Orissa Municipal Act, 1950 — Section 73
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High Courts28 Jan 1981Allowed

Batakrishna Kar Vs Laxman Lenka

Orissa High Court · (1981) 51 CLT 219

Orissa Money Lenders Act, 1939 — Section 18B, 18B(1), 18B(2), 18B(8), 2
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High Courts27 Jan 1981Dismissed

Harihar Sethi Vs Trinath Naik and Another

Orissa High Court · AIR 1981 Ori 128 : (1981) 52 CLT 78

Conduct of Elections Rules, 1961 — Rule 62, 63
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High Courts22 Jan 1981Dismissed

Ramesh Prasad Mahapatra Vs State of Orissa and Others

Orissa High Court · (1981) 51 CLT 231

Constitution of India, 1950 — Article 309
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High Courts16 Jan 1981

Radha Ranjan Patnaik Vs State of Orissa and Others

Orissa High Court · (1983) 56 CLT 39

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High Courts16 Jan 1981Allowed

Subas Chandra Misra Vs Managing Committee, Nigamananda Vidyapitha and Another

Orissa High Court · AIR 1981 Ori 120 : (1981) 51 CLT 202

Orissa Education Act, 1969 — Section 4(4), 7(2)
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High Courts16 Jan 1981Allowed

Ramlal Agarwala Vs Sambalpur University

Orissa High Court · AIR 1981 Ori 102 : (1981) 51 CLT 195

Constitution of India, 1950 — Article 226
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High Courts14 Jan 1981Allowed

New India Assurance Company Ltd. Vs Udayanath Behera and Another

Orissa High Court · (1981) 51 CLT 273

Motor Vehicles Act, 1939 — Section 110, 110(1), 110D
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High Courts13 Jan 1981Dismissed

Gorapalli Paradeshi Vs Hindustan Chains Pvt. Ltd.

Orissa High Court · AIR 1981 Ori 149 : (1981) 51 CLT 159

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), Order 30 Rule 10
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High Courts12 Jan 1981Allowed

Chatradhari Upadhaya and Another Vs Babu Singh and Another

Orissa High Court · AIR 1981 Ori 123 : (1981) 51 CLT 152

Motor Vehicles Act, 1939 — Section 110A
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High Courts12 Jan 1981Allowed

Narayana Padhi Vs Executive Officer, Uttarparswa Muth and Others

Orissa High Court · AIR 1983 Ori 6

Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 25
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High Courts12 Jan 1981Dismissed

Gokul Mohan Tripathy Vs Satyabbama Panigrahi and Another

Orissa High Court · (1981) 51 CLT 211

Criminal Procedure Code, 1973 (CrPC) — Section 223, 319, 319(1), 319(2), 319(4)Penal Code, 1860 (IPC) — Section 294, 406
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High Courts08 Jan 1981Dismissed

Chudamani Barik and Others Vs State of Orissa

Orissa High Court · (1981) 51 CLT 186

Criminal Procedure Code, 1973 (CrPC) — Section 145, 174Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
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High Courts07 Jan 1981Dismissed

Anirudha Padhan Vs Chhai Padhan and Others

Orissa High Court · AIR 1981 Ori 74 : (1981) 51 CLT 155

Specific Relief Act, 1963 — Section 34
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High Courts06 Jan 1981

R. Satyanarayan Murty Vs V. Raghu Ramarao and Others

Orissa High Court · AIR 1982 Ori 244

Orissa Land Reforms Act, 1960 — Section 15, 15(7), 36A
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High Courts06 Jan 1981Dismissed

Balunkeswar Dev and Others Vs Kulamani Panda and Others

Orissa High Court · (1981) 51 CLT 169

Orissa Hindu Religious Endowments Act, 1951 — Section 41, 44(2)
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High Courts06 Jan 1981Dismissed

Sadananda ' Sashi Pradhan Vs State of Orissa

Orissa High Court · (1981) 51 CLT 163

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304
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High Courts06 Jan 1981

D. Rahaman Vs Bijaya Kishore Das

Orissa High Court · (1981) 51 CLT 179 : (1982) 136 ITR 855

Income Tax Act, 1922 — Section 52Income Tax Act, 1961 — Section 131, 277
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