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Orissa High Court judgments, 1981

241 judgments · page 11 of 13

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High Courts11 Mar 1981

Smt. Prakash Kaur Vs Controller of Estate Duty

Orissa High Court · (1981) 7 TAXMAN 224

Income Tax Act, 1961 — Section 2(16)
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High Courts10 Mar 1981

Rameswarlal Muralidhar Vs State of Orissa

Orissa High Court · (1982) 50 STC 312

Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
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High Courts09 Mar 1981Allowed

Uma Bewa Vs The State

Orissa High Court · (1981) 52 CLT 109

Penal Code, 1860 (IPC) — Section 201, 302
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High Courts05 Mar 1981Allowed

The Cure Vs State of Orissa and Others

Orissa High Court · AIR 1981 Ori 84 : (1981) 51 CLT 407

Constitution of India, 1950 — Article 226Drugs and Cosmetics Rules, 1945 — Rule 64(2)
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High Courts05 Mar 1981Allowed

Dr. Sidhartha Das and Others Vs State of Orissa and Another

Orissa High Court · AIR 1981 Ori 97 : (1981) 51 CLT 305

Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 115Indian Medical Council Act, 1956 — Section 33
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High Courts03 Mar 1981Allowed

Khedu Gountia and Others Vs State of Orissa and Others

Orissa High Court · AIR 1981 Ori 83 : (1981) 51 CLT 362

Orissa Estates Abolition Act, 1951 — Section 31(1)
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High Courts02 Mar 1981

Dr. Sarat Chandra Mohanty and Others Vs State of Orissa

Orissa High Court · AIR 1981 Ori 70 : (1981) 51 CLT 371

Constitution of India, 1950 — Article 16, 226, 254, 311Homoeopathy Central Council Act, 1973 — Section 15(2), 15(3)Orissa Homeopathic Act, 1956 — Section 29, 43
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High Courts02 Mar 1981

Lachman Gouda Vs The State of Orissa

Orissa High Court · (1981) 52 CLT 32 : (1982) CriLJ 929

Penal Code, 1860 (IPC) — Section 201, 302
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High Courts27 Feb 1981Dismissed

Chintamani Bhanja (deceased by L.R.) Vs Gokula Chandra Bhanja and Others

Orissa High Court · AIR 1982 Ori 113

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
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High Courts26 Feb 1981Allowed

Praharaj Partners Vs State of Orissa and Another

Orissa High Court · AIR 1981 Ori 104 : (1981) 51 CLT 530

Arbitration Act, 1940 — Section 2, 20, 39, 8(2)
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High Courts25 Feb 1981

Bansidhar Behera Vs Puri Municipality

Orissa High Court · (1981) 51 CLT 355 : (1981) CriLJ 836

Criminal Procedure Code, 1973 (CrPC) — Section 465Prevention of Food Adulteration Act, 1954 — Section 14, 14A, 16, 20, 9
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High Courts24 Feb 1981Allowed

Gopal Debjibhai Patel Vs Rishal Singh and Another

Orissa High Court · AIR 1982 Ori 242 : (1981) 51 CLT 477

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13Specific Relief Act, 1963 — Section 10 , 13
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High Courts24 Feb 1981Allowed

Arjun Charan Jena ' Kulanarayan Arjun Routray Vs The State

Orissa High Court · (1981) 51 CLT 343

Penal Code, 1860 (IPC) — Section 302
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High Courts24 Feb 1981Dismissed

Lord Jagannath and Others Vs State of Orissa and Others

Orissa High Court · AIR 1981 Ori 106 : (1981) 51 CLT 336

Orissa Estates Abolition Act, 1951 — Section 131(1), 13I, 13K, 2, 3Orissa General Clauses Act, 1937 — Section 5
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High Courts20 Feb 1981Dismissed

Amitav Ray Vs Ashok Kumar Ray and Another

Orissa High Court · AIR 1981 Ori 109 : (1981) 51 CLT 327

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High Courts14 Feb 1981

Commissioner of Income Tax Vs Babulal Joshi and Others

Orissa High Court · (1982) 133 ITR 30

Income Tax Act, 1961 — Section 256(2), 263
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High Courts13 Feb 1981Dismissed

Krupasindhu Mallik Vs Orissa Board of Secondary Education and Others

Orissa High Court · AIR 1981 Ori 91 : (1981) 51 CLT 455

Evidence Act, 1872 — Section 115
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High Courts13 Feb 1981

State of Orissa Vs Chandra Pentia

Orissa High Court · (1981) 51 CLT 319 : (1981) CriLJ 1060

Penal Code, 1860 (IPC) — Section 307, 337, 338
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High Courts12 Feb 1981

Commissioner of Income Tax Vs Belpahar Refractories Ltd.

Orissa High Court · (1981) 51 CLT 365 : (1981) 22 CTR 155 : (1981) 128 ITR 610

Income Tax Act, 1961 — Section 256(1)
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High Courts11 Feb 1981Allowed

Brahmananda Sahu and Another Vs Halla Khanda and Another

Orissa High Court · AIR 1981 Ori 118 : (1981) 51 CLT 379

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A, 116
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