High Courts17 Apr 1981
PRAMATH KUMAR BHUYAN Vs COMMISSIONER OF INCOME TAX.
Orissa High Court · (1981) 52 CLT 114 : (1981) 24 CTR 79
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Orissa High Court judgments, 1981
241 judgments · page 10 of 13
High Courts17 Apr 1981
Commissioner of Income Tax Vs Patnaik and Co. (P.) Ltd.
Orissa High Court · (1983) 140 ITR 204
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts16 Apr 1981Allowed
Mst. Amruta Dei and Others Vs State of Orissa and Another
Orissa High Court · AIR 1982 Ori 12 : (1981) 52 CLT 19
Motor Vehicles Act, 1939 — Section 110B
High Courts16 Apr 1981
Commissioner of Income Tax Vs Electrosteel Castings Ltd.
Orissa High Court · (1981) 24 CTR 81 : (1981) 24 CTR 181 : (1981) 130 ITR 25 : (1981) 7 TAXMAN 182
High Courts15 Apr 1981
Orissa Local Body Employees' Federation Vs State of Orissa and Another
Orissa High Court · AIR 1981 Ori 116 : (1981) 51 CLT 545
Orissa Local Fund Service Rules, 1975 — Rule 10, 3(1)Orissa Municipal Act, 1950 — Section 81(2), 81(3)
High Courts15 Apr 1981
Commissioner of Income Tax Vs Janardan Subudhi
Orissa High Court · (1981) 52 CLT 289 : (1981) 24 CTR 73 : (1981) 131 ITR 287
Income Tax Act, 1961 — Section 2(7), 67(2), 80A(1), 80L
High Courts15 Apr 1981Allowed
Gadachandi Thakurani and Others Vs Udi Barik and Others
Orissa High Court · AIR 1981 Ori 126 : (1981) 51 CLT 559
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(5)Limitation Act, 1963 — Section 5
High Courts15 Apr 1981
Ratanlal Omprakash Vs Commissioner of Income Tax
Orissa High Court · (1981) 52 CLT 222 : (1981) 132 ITR 640
Income Tax Act, 1961 — Section 256(2)
High Courts08 Apr 1981
Regional Director, E.S.I.C. Vs Indian Aluminium Co. Ltd.
Orissa High Court · (1981) 51 CLT 549 : (1982) 1 LLJ 84
Employees State Insurance Act, 1948 — Section 85B
High Courts04 Apr 1981Dismissed
Angara Bhoiani and Others Vs Kanhei Misra and Another
Orissa High Court · AIR 1981 Ori 93 : (1981) 51 CLT 481
Central Provinces Tenancy Act, 1898 — Section 46 , 46(5)Limitation Act, 1963 — Article 64 , 65Registration Act, 1908 — Section 49
High Courts30 Mar 1981Dismissed
Khirod Kumar Das Vs Sri Kanheya Das and Another
Orissa High Court · (1981) 51 CLT 432
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1)
High Courts19 Mar 1981Allowed
Kinigam Service Co-operative Society Vs Deputy Registrar, Co-operative Societies and Another
Orissa High Court · AIR 1981 Ori 112 : (1981) 51 CLT 421
Constitution of India, 1950 — Article 226, 245
High Courts18 Mar 1981Dismissed
B. Rajkumar Patra Vs Union of India (UOI) and Others
Orissa High Court · AIR 1981 Ori 143 : (1981) 51 CLT 437
Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 38, 7Electricity Rules, 1956 — Rule 45
High Courts18 Mar 1981
Bharmar and Another Vs State of Orissa
Orissa High Court · (1981) 51 CLT 391 : (1981) CriLJ 1057
Criminal Procedure Code, 1973 (CrPC) — Section 238, 244, 436, 437, 438
High Courts18 Mar 1981
Purnachandra Nanda and Others Vs Secretary representing the Managing Committee, Ranihat High School and Others etc. etc.
Orissa High Court · (1981) 51 CLT 521
High Courts16 Mar 1981Allowed
Manglu Chhatar and Others Vs Maheswar Bhoi and Others
Orissa High Court · AIR 1981 Ori 153 : (1981) 51 CLT 449
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 60(1)
High Courts16 Mar 1981
Purnachandra Dash Vs State of Orissa and Others
Orissa High Court · (1981) 52 CLT 49
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 32Orissa Service Code, 1939 — Rule 159(2)
High Courts16 Mar 1981Partly Allowed
State of Orissa Vs Ganeshdas Kaluram Pvt. Ltd.
Orissa High Court · AIR 1981 Ori 148 : (1981) 51 CLT 469
Arbitration Act, 1940 — Section 13, 30, 39
High Courts11 Mar 1981Dismissed
Chitrakala Bewa alias Samal alias Dei Vs Jambubati Bewa and Others
Orissa High Court · (1981) 51 CLT 513
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5Insurance Act, 1938 — Section 39, 39(6)
High Courts11 Mar 1981
Smt. Prakash Kaur (through Lr. Raghubir Singh Chhabara) Vs Controller of Estate Duty
Orissa High Court · (1981) 51 CLT 463 : (1981) 130 ITR 337
Estate Duty Act, 1953 — Section 2(16)