High Courts17 Jul 1981Dismissed
Kumarmoni Sa Vs Himachal Sahu and Others
Orissa High Court · AIR 1981 Ori 177 : (1981) 52 CLT 242
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Orissa High Court judgments, 1981
241 judgments · page 8 of 13
High Courts17 Jul 1981Allowed
The Executive Engineer, Phulbani Electrical Division Vs State of Orissa
Orissa High Court · (1981) 52 CLT 453
Criminal Procedure Code, 1973 (CrPC) — Section 468(2)Orissa Shops and Commercial Establishments Act, 1956 — Section 3, 35, 4Penal Code, 1860 (IPC) — Section 21
High Courts16 Jul 1981
State of Orissa Vs K. Dandapani Subudhi
Orissa High Court · (1983) 53 STC 379
Constitution of India, 1950 — Article 14
High Courts15 Jul 1981Partly Allowed
Vysyaraju Badarinarayana Moorty Raju Vs State of Orissa and Others
Orissa High Court · AIR 1981 Ori 180 : (1981) 52 CLT 249
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Orissa General Clauses Act, 1937 — Section 2, 2(26), 2(28)Orissa Money Lenders Act, 1939 — Section 18B, 18B(1), 18B(2)
High Courts15 Jul 1981
Republic of India Vs Khagendranath Jha
Orissa High Court · (1981) 52 CLT 197 : (1982) CriLJ 961
COMPANIES ACT, 1956 — Section 617Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 120B, 21, 409, 477A
High Courts14 Jul 1981Dismissed
State of Orissa Vs Gokulachandra Kanungo
Orissa High Court · AIR 1981 Ori 160 : (1981) 52 CLT 416
Arbitration Act, 1940 — Section 13, 29, 30
High Courts02 Jul 1981
Damodar Majhi Vs State of Orissa
Orissa High Court · (1981) 52 CLT 192 : (1981) CriLJ 1450
Criminal Procedure Code, 1973 (CrPC) — Section 110, 113, 116, 309Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts02 Jul 1981
State Vs Durjodhan Parida
Orissa High Court · (1981) 52 CLT 214 : (1981) CriLJ 1671
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14
High Courts26 Jun 1981Dismissed
Chief Engineer, Rural Engineering Organisation and Others Vs Bimal Chandra Mohanty
Orissa High Court · (1981) 52 CLT 345
Arbitration Act, 1940 — Section 20, 31(4), 39, 8(2)
High Courts14 May 1981Allowed
Bai Bewa Vs Jayakrishna Rautray and Another
Orissa High Court · (1981) 52 CLT 144
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts14 May 1981
State of Orissa Vs Bhuben Chirgun
Orissa High Court · (1981) 52 CLT 276 : (1981) CriLJ 1461
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 378Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts14 May 1981Dismissed
Mahendra Kumar Patnaik Vs Nilarnani Pradhan
Orissa High Court · (1981) 52 CLT 389
Orissa Money Lenders Act, 1939 — Section 18B, 18B(1), 18B(7), 18B(8)
High Courts08 May 1981Dismissed
Smt. Sailabala Biswal and Another Vs Akshaya Kumar Routray
Orissa High Court · AIR 1981 Ori 198 : (1981) 52 CLT 203
Arbitration Act, 1940 — Section 2, 20, 8
High Courts08 May 1981Dismissed
Magu Rout Vs Kulamani Naik and Others
Orissa High Court · (1981) 52 CLT 178
Civil Procedure Code, 1908 (CPC) — Section 47Orissa Hindu Religious Endowments Act, 1951 — Section 69
High Courts07 May 1981Dismissed
Executive Engineer, R.E. Division, Dhenkanal and Another Vs J.C. Budharaj
Orissa High Court · AIR 1981 Ori 172
Arbitration Act, 1940 — Section 13, 3, 30, 37Limitation Act, 1963 — Section 12
High Courts07 May 1981Allowed
Rudramani Padhan and Others Vs State of Orissa
Orissa High Court · AIR 1981 Ori 202 : (1981) 52 CLT 188
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 May 1981
Bibhuti Bhusan Mukherjee Vs Smt. Dinamani Dei and Others
Orissa High Court · (1982) ACJ 338 : (1981) 52 CLT 235 : (1983) 54 CompCas 286 : (1982) 1 LLJ 73
Motor Vehicles Act, 1939 — Section 95, 96, 96(1), 96(2)Workmens Compensation Act, 1923 — Section 22
High Courts05 May 1981Dismissed
Raheswari Mohapatra Vs Nandighose Mohapatra and Others
Orissa High Court · (1981) 52 CLT 362
Penal Code, 1860 (IPC) — Section 395
High Courts04 May 1981
Dusasan Bhoi and Others Vs The State of Orissa
Orissa High Court · (1981) 52 CLT 126 : (1981) CriLJ 1452
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34, 394
High Courts04 May 1981Dismissed
Cuttack Municipality Vs Rajkishore Mohapatra
Orissa High Court · (1981) 52 CLT 294
Criminal Procedure Code, 1973 (CrPC) — Section 313Orissa Municipal Act, 1950 — Section 290, 383