High Courts21 Aug 1981Dismissed
Durga Shankar Kar Vs State of Orissa and Others
Orissa High Court · AIR 1982 Ori 20 : (1981) 52 CLT 402
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 1981
241 judgments · page 7 of 13
High Courts13 Aug 1981Dismissed
Kandra Majhi Vs State of Orissa
Orissa High Court · (1981) 52 CLT 382
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 1981Dismissed
Sri Kasinath Jena Vs State of Orissa and Others
Orissa High Court · (1981) 52 CLT 386
Constitution of India, 1950 — Article 14, 226Orissa Grama Panchayat Rules, 1968 — Rule 87
High Courts04 Aug 1981Dismissed
Chandra Sekhar Misra Vs Smt. Pravat Nalini Misra and Others
Orissa High Court · (1982) 53 CLT 240
Criminal Procedure Code, 1973 (CrPC) — Section 457(1), 523(1)Penal Code, 1860 (IPC) — Section 279, 337
High Courts30 Jul 1981
Dr. Bijay Krishna Das and Others Vs State of Orissa and Another
Orissa High Court · AIR 1981 Ori 185 : (1981) 52 CLT 311
Constitution of India, 1950 — Article 14, 226
High Courts30 Jul 1981
Suresh Samal Vs State of Orissa
Orissa High Court · (1981) 52 CLT 333 : (1981) CriLJ 1575
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 1981Dismissed
Rahas Behari Raiguru Vs State of Orissa and Another
Orissa High Court · (1981) 52 CLT 349
Constitution of India, 1950 — Article 234, 235, 309, 311(1)Orissa Service Code, 1939 — Rule 71(a)
High Courts29 Jul 1981
Kapilendra Pothal Vs Dy. Registrar, Co-operative Societies, Balasore Division and Others
Orissa High Court · AIR 1981 Ori 194 : (1981) 52 CLT 319
High Courts29 Jul 1981
Commissioner of Income Tax and Another Vs Himanshu V. Rathor and Others
Orissa High Court · (1982) 135 ITR 273
Income Tax Act, 1961 — Section 269, 269C, 269D, 269F(6)Income Tax Rules, 1962 — Rule 48E
High Courts29 Jul 1981
Union of India (UOI) Vs Builders Union
Orissa High Court · AIR 1981 Ori 188 : (1981) 52 CLT 369
Arbitration Act, 1940 — Section 29, 29, 3, 30Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Article 119, 5
High Courts28 Jul 1981Dismissed
State of Orissa and Another Vs Smt. Madhurilata Ray
Orissa High Court · (1981) 52 CLT 357
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts28 Jul 1981Dismissed
Gangadhar Prasad Ray Vs Nabakrushna Mohanty and Others
Orissa High Court · (1981) 52 CLT 306
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 21 Rule 2, Order 9 Rule 13Limitation Act, 1908 — Article 174Limitation Act, 1963 — Article 125
High Courts28 Jul 1981Dismissed
State of Orissa and Another Vs Madhurilata Ray
Orissa High Court · (1982) ACJ 290
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts25 Jul 1981Allowed
Biswamitra Agasti Vs State of Orissa and Others
Orissa High Court · (1981) 52 CLT 366
High Courts25 Jul 1981
State of Orissa Vs Mahadev Panda and Sons
Orissa High Court · (1983) 53 STC 381
Orissa Sales Tax Act, 1947 — Section 24(2), 5(2)(A)(a)(ii)
High Courts24 Jul 1981Allowed
Anirudha Mohanty Vs State of Orissa
Orissa High Court · (1981) 52 CLT 461
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 400, 409
High Courts24 Jul 1981Partly Allowed
Parikhit Meher Vs Manasingh Dharua and Others
Orissa High Court · AIR 1981 Ori 196 : (1981) 52 CLT 217
Orissa Land Reforms Act, 1960 — Section 23, 23(2)
High Courts24 Jul 1981Allowed
Kulamani Swain Vs Ghanashyam Sahu
Orissa High Court · (1981) 52 CLT 445
Criminal Procedure Code, 1973 (CrPC) — Section 452(1)Penal Code, 1860 (IPC) — Section 380, 406
High Courts24 Jul 1981
Jugal Kishore Bajoria Vs Republic of India
Orissa High Court · (1981) 52 CLT 225 : (1981) CriLJ 1369
Criminal Procedure Code, 1973 (CrPC) — Section 342Imports and Exports (Control) Act, 1947 — Section 5
High Courts21 Jul 1981Dismissed
Sabitri Debi Vs Ramchandra Misra alias Patunanda and Others
Orissa High Court · (1981) 52 CLT 448