High Courts10 Sept 1981
State of Orissa Vs Bhagabati Timber
Orissa High Court · (1982) 53 CLT 76 : (1982) 50 STC 134
Orissa Sales Tax Act, 1947 — Section 4, 9
COURT ARCHIVE
Orissa High Court judgments, 1981
241 judgments · page 6 of 13
High Courts10 Sept 1981
State of Orissa Vs Balaji Hotel
Orissa High Court · (1982) 53 CLT 392 : (1983) 53 STC 431
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts09 Sept 1981Allowed
Sri Harekrushna Mahatab Vs Republic of India Sri M.K. Rahaman Vs Union of India (UOI) and Another
Orissa High Court · (1981) 52 CLT 473
Constitution of India, 1950 — Article 163(3)Criminal Procedure Code, 1973 (CrPC) — Section 401, 468, 482, 561APenal Code, 1860 (IPC) — Section 120B, 161, 302, 342
High Courts09 Sept 1981Allowed
Bizi Industries Vs Superintendent of Central Excise and Others
Orissa High Court · (1981) 52 CLT 552 : (1986) 8 ECC 22 : (1983) 3 ECR 135 : (1982) 10 ELT 109
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3, 37, 37(2)(17), 4, 4(4)
High Courts07 Sept 1981Allowed
Modern United Trading Company Vs State of Orissa and Another
Orissa High Court · (1989) 68 CLT 780
Prevention of Food Adulteration Act, 1954 — Section 14, 16, 16(1), 19, 19(2)
High Courts05 Sept 1981
State Vs Jagannath Ram and Others
Orissa High Court · (1981) 52 CLT 529 : (1982) CriLJ 118
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13, 14, 14A, 14AC
High Courts05 Sept 1981Allowed
Orissa State Co-operative Marketing Federation Ltd. Vs Associated Marketing Co.
Orissa High Court · AIR 1982 Ori 1 : (1982) 53 CLT 150
Arbitration Act, 1940 — Section 2, 20
High Courts04 Sept 1981
Kartika Sahu and Others Vs State of Orissa
Orissa High Court · (1981) 52 CLT 543 : (1981) CriLJ 1762
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts03 Sept 1981Allowed
Narasingh Bariha Vs Abhimanyu Behera
Orissa High Court · AIR 1982 Ori 17
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 131, 5
High Courts01 Sept 1981Dismissed
State of Orissa Vs Gobinda Pradhan and Others
Orissa High Court · (1981) 52 CLT 501
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 15(2), 2, 3, 3(1), 4
High Courts01 Sept 1981
Tima Mali and Others Vs Kartika Meher and Others
Orissa High Court · AIR 1981 Ori 216 : (1981) 52 CLT 431
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 99
High Courts31 Aug 1981Allowed
Mst. Sarabai Agarwalla and Others Vs Haradhan Mohapatra and Another
Orissa High Court · AIR 1982 Ori 9 : (1981) 52 CLT 535
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
High Courts28 Aug 1981Allowed
The Cuttack Municipality and Others Vs Mohammed Wasi
Orissa High Court · (1981) 52 CLT 397
Limitation Act, 1963 — Article 113Orissa Municipal Act, 1950 — Section 349, 77
High Courts28 Aug 1981
Executive Engineer, Rural Engineering Division, Puri Vs Construction India
Orissa High Court · AIR 1982 Ori 18 : (1981) 52 CLT 458
Arbitration Act, 1940 — Section 30Limitation Act, 1963 — Section 29
High Courts27 Aug 1981
Orient Paper and Industries Ltd. and Another Vs Sales Tax Officer and Others
Orissa High Court · (1982) 50 STC 211
Constitution of India, 1950 — Article 226
High Courts27 Aug 1981Allowed
Gangadhar Jena and Others Vs State of Orissa
Orissa High Court · (1981) 52 CLT 393
Penal Code, 1860 (IPC) — Section 323, 324, 380, 443, 453
High Courts26 Aug 1981Dismissed
Bijli alias Pundhini Luhara and Others Vs Gouri Sankar Misra and Others
Orissa High Court · (1981) 52 CLT 389
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 114
High Courts26 Aug 1981Dismissed
Smt. Bina Debi Vs Tapati Sengupta and Others
Orissa High Court · AIR 1981 Ori 222 : (1981) 52 CLT 493
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Succession Act, 1925 — Section 263, 283(1), 295
High Courts26 Aug 1981Dismissed
Banchanidhi Panda Vs Baishnab Charan Rout
Orissa High Court · AIR 1982 Ori 8 : (1982) 53 CLT 32
Civil Procedure Code, 1908 (CPC) — Section 115Orissa Money Lenders Act, 1939 — Section 18B
High Courts25 Aug 1981
Govinda Das Panda and Others Vs State of Orissa
Orissa High Court · (1981) 52 CLT 326
Constitution of India, 1950 — Article 19, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319Penal Code, 1860 (IPC) — Section 124A, 141, 143, 504, 505