High Courts28 Sept 1981

Ajoy Kumar Singh Vs Pata Dei and Others

Orissa High Court · AIR 1982 Ori 51

Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 111A, 95, 95(5), 96(2), 99(2)Orissa Motor Vehicles (Accidents Claims Tribunals) Rules, 1960 — Rule 7
High Courts16 Sept 1981

Jagdish Prasad Gupta Vs State of Orissa

Orissa High Court · (1981) 52 CLT 558 : (1982) CriLJ 113

Criminal Procedure Code, 1973 (CrPC) — Section 313, 34Essential Commodities Act, 1955 — Section 10Prevention of Food Adulteration Act, 1954 — Section 16, 17, 2, 7