Tribunals and Commissions14 Aug 2023Disposed Of
Shalini D. Piramal Vs S2 Realty & Developers (P) Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0080
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 78 of 1,397
Tribunals and Commissions14 Aug 2023Disposed Of
Sahara India Commercial Corporation Limited Vs Damyanti Berry & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Aug 2023Dismissed
A. Rajasekaran Vs Malliga Thirumana Mandapam
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 19, 24(a)
Tribunals and Commissions14 Aug 2023Dismissed
Syed Manzoor Hussain Vs Y. Kalyan
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0056
Tribunals and Commissions14 Aug 2023Disposed Of
Oriental Insurance Co. Ltd. & 2 Ors Vs Shamsa Tausif
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0055
Evidence Act, 1872 — Section 114(g)
Tribunals and Commissions14 Aug 2023Disposed Of
M/s BPTP Ltd Vs Aroop Kumar Singh & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0054
Tribunals and Commissions11 Aug 2023Disposed Of
Dinesh Chaurasiya Vs Gopal Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0122
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions11 Aug 2023
M/s Krish Ispat Company Limited Vs Universal Sompo General Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0085
Tribunals and Commissions10 Aug 2023Disposed Of
Gaurav Sahni Vs M/s Sweta Estates Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0084
Tribunals and Commissions10 Aug 2023Dismissed
Parsvnath Developers Limited Vs Alka Pundir & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0048
Tribunals and Commissions10 Aug 2023Dismissed
DCW Ltd Vs United India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Aug 2023Dismissed
R. Ravi & Anr Vs M/s Nataraj Medical Care Centre (P) Ltd & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0046
Tribunals and Commissions10 Aug 2023Dismissed
Suresh Chandra Gupta Vs HDFC Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0045
Tribunals and Commissions09 Aug 2023Allowed
Md. Farhad Hossain Vs Mahindra & Mahindra
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0145
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions09 Aug 2023Dismissed
Dr. J.P. Gupta Vs Reliance General Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0060
Tribunals and Commissions09 Aug 2023Dismissed
National Insurance Company Limited Vs M/s Jagannath Plastipacks Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0041
Evidence Act, 1872 — Section 114
Tribunals and Commissions09 Aug 2023Dismissed
Ashok Auto Sales Limited Vs Subhashis Jain & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0040
Tribunals and Commissions09 Aug 2023Dismissed
M/s Shiv Shakti Developer & Anr Vs Amit Chatterjee Alias Amit Chatterji & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0039
Tribunals and Commissions09 Aug 2023Dismissed
Dr. Gulshan Vs Bhim Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0038
Tribunals and Commissions08 Aug 2023Dismissed
Yogesh Sethi Vs B. Ajay Kumar & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0059