Tribunals and Commissions17 Dec 2011
MAHIPAL SINGH Vs S.D.O.OP CITY S/DIVN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 784
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2011
647 judgments · page 1 of 33
Tribunals and Commissions17 Dec 2011
M/S. Sri Srinivasa Constructions Vs Dharmapuri Venkateshwar Rao
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 787
Tribunals and Commissions16 Dec 2011
Life Insurance Corporation of India Vs Hemi Devi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 782 : 2012 1 CPJ 418 : 2012 1 CPR 40
Tribunals and Commissions16 Dec 2011petition is accordingly dismissed
Indian Institute of Professional Studies Through Mr. Anuj Kumar Goyal Assistant Director Vs Rekha Sharma
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 783 : 2012 1 CPJ 417 : 2012 1 CPR 42
Tribunals and Commissions13 Dec 2011petition is dismissed
LAL CHAND Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 705 : 2012 1 CPR 48
Tribunals and Commissions13 Dec 2011
Victory Electricals Ltd Vs IDBI BANK LIMITED
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 706 : 2012 1 CPJ 55 : 2012 1 CPR 51
Tribunals and Commissions12 Dec 2011petition is dismissed
PURAN CHAND Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 703 : 2012 1 CPR 55
Tribunals and Commissions12 Dec 2011petition dismissed
Subhakara Estates Pvt Ltd Vs D Rambabu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 704 : 2012 1 CPJ 308 : 2012 1 CPR 56 : 2012 1 UC 577
Tribunals and Commissions08 Dec 2011
Punjab State Electricity Board Now known as Punjab State Power Corporation Ltd. (PSPCL) Through Additional Superintending Engineer/Energy Audit And MMTS, PSPCL Patiala, Punjab Vs Polyphase Meters (India) Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 781 : 2012 1 CPJ 60 : 2012 1 CPR 58
Tribunals and Commissions08 Dec 2011Revision Petition No. 2371 allowed. Revision Petition No. 3172 dismissed.
Escorts Heart Command Centre Vs Premlata Dubey
National Consumer Disputes Redressal Commission · 2012 1 CPJ 292
Tribunals and Commissions07 Dec 2011Revision Petition allowed.
STATE BANK OF PATIALA Vs Narinder Pal Singh
National Consumer Disputes Redressal Commission · 2012 1 CPJ 352
Tribunals and Commissions05 Dec 2011ordered to be dismissed
New India Assurance Co. Ltd Vs Ashok Pandit
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 777 : 2012 1 CPJ 72 : 2012 1 CPR 71
Tribunals and Commissions05 Dec 2011Petition is disposed of
City and Industrial Development Corporation Limited of Maharashtra Vs Cherian Papachen
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 780 : 2012 1 CPR 74
Tribunals and Commissions05 Dec 2011revision petition is accordingly dismissed
Biswananth Mukherjee Village Kotsila Bazar P.O. Jiudaru Vs West Bengal State Electricity Board Divisional Engineer
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 779 : 2012 1 CPJ 47 : 2012 1 CPR 76
Tribunals and Commissions02 Dec 2011Revision Petitions dismissed.
Escorts Ltd Vs Naryan Prasad
National Consumer Disputes Redressal Commission · 2012 1 CPJ 213
Tribunals and Commissions01 Dec 2011
Tulip Impex (P) Ltd. Co Vs SHIPPING CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 778 : 2012 1 CPJ 49
Tribunals and Commissions01 Dec 2011Revision Petition allowed.
UNITED INDIA INSURANCE CO LTD Vs Aristo Exports Pvt Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 207
Tribunals and Commissions01 Dec 2011Revision Petition dismissed.
State Bank of India Vs Deepam Sizing Mills
National Consumer Disputes Redressal Commission · 2012 1 CPJ 237
Tribunals and Commissions01 Dec 2011
Gulshan Jain Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 693
Tribunals and Commissions30 Nov 2011Appeal allowed.
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 191