Tribunals and Commissions31 Dec 1990Complaint rejected
LT.COL.AJ.ANAND Vs MANAGER, INDIAN BANK, CHANDIGARH, THE MANAGER, INDIAN BANK, NEW DELHI
National Consumer Disputes Redressal Commission · 1991 0 CPC 93 : 1991 1 CPJ 157
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1990
187 judgments · page 1 of 10
Tribunals and Commissions31 Dec 1990Ordered accordingly
DEVINDER GUPTA Vs GENERAL MANAGER, SRINAGAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 217 : 1991 1 CPJ 271
Tribunals and Commissions31 Dec 1990Appeal partly allowed
Union of India Vs K.K.BHATT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 474 : 1991 2 CPR 578
Tribunals and Commissions27 Dec 1990Appeal dismissed
ELECTRONICS And ELECTRONICS Vs SHRI NET RAM
National Consumer Disputes Redressal Commission · 1991 2 CPJ 449
Tribunals and Commissions24 Dec 1990Complaint rejected
SPIA PLASTIC INDUSTRIES Vs KARTHIKA HEAVY EQUIPMENT TOOLS ENGINEERING
National Consumer Disputes Redressal Commission · 1991 0 CPC 136 : 1991 2 CPJ 71 : 1991 2 CPR 26
Tribunals and Commissions24 Dec 1990Appeal accepted
MAJESTIC AUTO LTD Vs SH.K.KANT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 466 : 1991 2 CPR 467
Tribunals and Commissions24 Dec 1990Appeal accepted
WHITELINE APPLIANCES Vs SUDHA PRASAD
National Consumer Disputes Redressal Commission · 1991 0 CPC 426 : 1991 2 CPJ 316
Tribunals and Commissions22 Dec 1990
Ramkrishna Pillai And Co Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1991 2 CPR 35 : 1992 2 CPJ 646
Tribunals and Commissions21 Dec 1990Appeal allowed
AVANTIKA Vs M.D.SHARMA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 144 : 1991 2 CPR 520
Tribunals and Commissions21 Dec 1990Complaint allowed with costs
D.C.GUPTA Vs PARASRAMPURIA ESTATE DEVELOPERS(P)LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 660
Tribunals and Commissions20 Dec 1990Complaint dismissed
JASHVANTSINGH LAXMANSINGH GOHEL Vs GUJARAT AGRO INDUSTRIES CORPN.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 237 : 1991 2 CPR 198
Tribunals and Commissions20 Dec 1990
MARUTI UDYOG LIMITED, NEW DELHI Vs V.K. JAIN
National Consumer Disputes Redressal Commission · 1991 1 CPJ 50 : 1991 1 CPR 162 : 1992 0 CPC 107 : 1993 1 CLT 187
Tribunals and Commissions20 Dec 1990Complaint dismissed
RECKON DIAGNOSTIC Vs BLUE STARS LIMITED
National Consumer Disputes Redressal Commission · 1991 2 CPJ 252 : 1991 2 CPR 448
Tribunals and Commissions20 Dec 1990Complaint allowed
SANTOSH SAWHNEY Vs ANAND PRATYABHOOT VIT NIGAM LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 517 : 1994 1 CLT 364
Tribunals and Commissions18 Dec 1990Appeal dismissed
L.C.CHANDGOTIYA Vs NORTHERN LEASING AND INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 19
Tribunals and Commissions17 Dec 1990Appeals dismissed
R.L.BATRA Vs P.MUDGAL SWAMI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 573 : 1994 1 CLT 287
Tribunals and Commissions14 Dec 1990Complaint remanded
BIHARILAL SHARMA Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 350
Tribunals and Commissions13 Dec 1990Appeal dismissed
Telecom District Engineer Vs DISTRICT FORUM
National Consumer Disputes Redressal Commission · 1991 0 CPC 494 : 1991 2 CPJ 107
Tribunals and Commissions13 Dec 1990Appeal dismissed
MODERN MECHANICAL And ELECTRONICS Vs CHAIRMAN-CUM-M.D. RAJ FINANCAL CORP
National Consumer Disputes Redressal Commission · 1991 2 CPJ 13
Tribunals and Commissions12 Dec 1990Complaint dismissed
Indian Oil Corporation Ltd. Vs B.ADVANI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 160 : 1991 2 CPR 513