COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1990

187 judgments · page 10 of 10

Tribunals and Commissions30 Jan 1990Complaint dismissed

NIRANJANLAL Vs BANK OF BARODA, JAIPUR

National Consumer Disputes Redressal Commission · 1991 1 CPJ 196

Tribunals and Commissions30 Jan 1990Appeal allowed

National Consumer Disputes Redressal Commission · 1991 0 CPC 335 : 1991 1 CPJ 69

Tribunals and Commissions29 Jan 1990Complaint dismissed

National Consumer Disputes Redressal Commission · 1991 0 CPC 163 : 1991 1 CPJ 260

Tribunals and Commissions23 Jan 1990Appeal accepted

National Consumer Disputes Redressal Commission · 1991 0 CPC 90 : 1991 1 CPJ 162

Tribunals and Commissions12 Jan 1990Appeal partly allowed

National Consumer Disputes Redressal Commission · 1991 1 CPJ 165

Tribunals and Commissions05 Jan 1990Appeal partly allowed

National Consumer Disputes Redressal Commission · 1992 3 CPJ 121 : 1994 1 CLT 204

Tribunals and Commissions05 Jan 1990Complaint rejected

National Consumer Disputes Redressal Commission · 1991 0 CPC 339 : 1991 1 CPJ 349 : 1991 2 CPR 86